COURT ARCHIVE

Jharkhand High Court judgments, 2023

570 judgments · page 28 of 29

High Courts24 Jan 2023Dismissed

Babulal Marandi Vs Tribunal Of The Speaker Under Schedule-X Of The Constitution And Others

Jharkhand High Court · (2023) 01 JH CK 0029

Constitution Of India, 1950 — Article 102, 122, 122(1), 136, 191, 212, 212(i), 226, 227Jhakrhand Vidhan Sabha Sadasya (Dal Parivartan Ke Aadhar Par Nirharta) Rules, 2006 — Rule 6(1)Representation Of The People Act, 1951 — Section 29A, 29A(8)

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High Courts23 Jan 2023Dismissed

Sagen Soi Murum Vs Jharkhand Urja Vikas Nigam Ltd And Others

Jharkhand High Court · (2023) 01 JH CK 0035

Constitution Of India, 1950 — Article 226

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High Courts23 Jan 2023Disposed Of

Baidya Nath Mandal Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 01 JH CK 0034

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High Courts23 Jan 2023Dismissed

Dr. H.P. Narayan And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 01 JH CK 0033

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High Courts23 Jan 2023Dismissed

Philip Marandi And Others Vs Satya Hansda And Others

Jharkhand High Court · (2023) 01 JH CK 0032

Hindu Succession Act, 1956 — Section 2(2), 20, 24

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High Courts23 Jan 2023Dismissed

Deochan Mahto And Others Vs Bairso Devi And Others

Jharkhand High Court · (2023) 01 JH CK 0031

Code Of Civil Procedure, 1908 — Section 100

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High Courts23 Jan 2023Dismissed

Sanoj Kumar Pandey Vs Chanchala Dev And Others

Jharkhand High Court · (2023) 01 JH CK 0030

Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 9(2), Order 22 Rule 11

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High Courts20 Jan 2023

Dinesh Kumar Tiwari Vs Union Of India And Ors

Jharkhand High Court · (2023) 01 JH CK 0028

Constitution Of India, 1950 — Article 226

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High Courts19 Jan 2023Dismissed

Dasrath Bind @ Tunu Bind And Others Vs Shakuntala Vishwakarma And Others

Jharkhand High Court · (2023) 01 JH CK 0023

Indian Penal Code, 1860 — Section 188Bihar Land Reforms Act, 1950 — Section 3(b)Code Of Criminal Procedure, 1973 — Section 100, 144

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High Courts18 Jan 2023Dismissed

Sanjay Saw Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 01 JH CK 0024

Indian Forest Act, 1927 — Section 33, 42

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High Courts17 Jan 2023Disposed Of

Md. Hanifuddin @ Hanif Ansari @ Hanifuddin Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 01 JH CK 0027

Code Of Criminal Procedure, 1973 — Section 125Muslim Women (Protection Of Rights On Divorce) Act, 1986 — Section 3

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High Courts17 Jan 2023Allowed

Branch Manager, M/s Oriental Insurance Company Ltd And Others Vs Hadis Ansari And Others

Jharkhand High Court · (2023) 01 JH CK 0026

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High Courts17 Jan 2023Allowed

Kaustubha Bhushan Giri Vs Anjali Giri And Others

Jharkhand High Court · (2023) 01 JH CK 0025

Code Of Civil Procedure, 1908 — Section, Order 7 Rule 11(a)Family Courts Act, 1984 — Section 7, 7(1) (b)Code Of Criminal Procedure, 1973 — Section 125

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High Courts16 Jan 2023Dismissed