High Courts19 Jul 2011Allowed
Malati Murmu Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 334
Chotanagpur Tenancy Act, 1908 — Section 71(A)
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 34 of 89
High Courts19 Jul 2011Allowed
Mahagama Anchal Matsyajeevi Sahyog Samiti Ltd., a Cooperative Society, Godda Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 331
High Courts19 Jul 2011
Manoharpur Ores Pvt. Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2012 Jhar 16
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts19 Jul 2011Dismissed
Niranjan Marandi Vs State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0119
Penal Code, 1860 (IPC) — Section 302
High Courts19 Jul 2011
Bijay Mahtoand and Another Vs State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0116
High Courts19 Jul 2011
Sri Krishna Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0106
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts19 Jul 2011
Maa Sankata Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0105
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts19 Jul 2011
Smt. Rekha Devi and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0101
High Courts19 Jul 2011Allowed
Alok Kumar Dubey Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 4 JCR 318
Criminal Procedure Code, 1973 (CrPC) — Section 320(8), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts19 Jul 2011Dismissed
Julie Kumari Mehta Vs Ranchi University, Ranchi and Others
Jharkhand High Court · (2011) 4 JCR 317
High Courts19 Jul 2011Dismissed
Kamla Kanta Mishra and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0034
Chotanagpur Tenancy Act, 1908 — Section 49Penal Code, 1860 (IPC) — Section 109, 120(B), 201, 420, 467Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2)
High Courts18 Jul 2011Allowed
Ramdeo Prasad Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 344
High Courts18 Jul 2011
Smt. Prabha Debi Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 342
Penal Code, 1860 (IPC) — Section 498A
High Courts18 Jul 2011Dismissed
Arpita Kumari Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 309
High Courts18 Jul 2011
Bimali Devi and Budhani Devi Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467
High Courts18 Jul 2011Dismissed
The State of Jharkhand and Others Vs Chandra Shekhar Choubey
Jharkhand High Court · (2011) 07 JH CK 0209
High Courts18 Jul 2011Dismissed
Gadadhar Rano Vs Fertilizer Corporation of India Ltd. and Another
Jharkhand High Court · (2011) 4 JCR 277
Gratuity Act, 1972 — Section 7(3A)
High Courts18 Jul 2011Allowed
Ganapati Metalliks Vs The Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0099
High Courts18 Jul 2011
Jogendra Prasad Sanga Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 07 JH CK 0021
High Courts18 Jul 2011
Shankar Yadav Vs State of Jharkhand and others
Jharkhand High Court · AIR 2012 Jhar 21 : (2011) 1 EFLT 795
Bihar Minor Mineral Concession Rules, 1972 — Rule 9(8)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 9, 9(8)Mines and Minerals (Development and Regulation) Act, 1957 — Section 15