High Courts26 Jul 2011Allowed
Kamal Kisto Pradhan Vs Netro Pradhan and Others
Jharkhand High Court · (2011) 4 JCR 316
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 32 of 89
High Courts26 Jul 2011
Konda Prabhakar Rao Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0011
Bihar Societies Registration Rules, 1965 — Rule 12, 13
High Courts25 Jul 2011Dismissed
Putul Rani Dey, Ravi Chandra Dey, Ashish Dey and Sangam Dey Vs State of Jharkhand and Chhaya Rani Bose
Jharkhand High Court · (2011) 07 JH CK 0232
Criminal Procedure Code, 1973 (CrPC) — Section 107, 156(3)Penal Code, 1860 (IPC) — Section 120B, 306
High Courts25 Jul 2011Dismissed
Narayan Yadav, Binod Yadav, Kuwar Yadav and Ashok Yadav Vs The State of Jharkhand
Jharkhand High Court · (2011) CriLJ 4742
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 147, 149, 307, 323
High Courts25 Jul 2011Dismissed
State of Jharkhand and Others Vs Green Bala Buria, Hazaribagh
Jharkhand High Court · (2011) 4 JCR 323
High Courts25 Jul 2011
Lalmani Ekka Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 312
Bihar Pension Rules, 1950 — Rule 58, 59
High Courts25 Jul 2011Dismissed
Smt. Nini Gauda Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0043
High Courts25 Jul 2011
Md. Sarfaraz Ahmad Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0037
High Courts25 Jul 2011Allowed
Kamal Prasad and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 314
Bihar Reorganisation Act, 2000 — Section 72, 74
High Courts22 Jul 2011
Ram Bahadur Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0223
High Courts22 Jul 2011
Anil Kumar Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0113
High Courts22 Jul 2011
Bholanath Beldar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0108
High Courts22 Jul 2011
India Automotives Limited Vs B.S.F.C. and Others
Jharkhand High Court · (2011) 07 JH CK 0077
High Courts22 Jul 2011Allowed
Hernial Hazam Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 84
Bihar Pension Rules, 1950 — Rule 59Constitution of India, 1950 — Article 226Jharkhand Pension Rules, 2000 — Rule 57, 58, 60, 61
High Courts22 Jul 2011Allowed
Dharmendra Prasad Sah Vs Life Insurance Corpn. of India and Others
Jharkhand High Court · (2011) 07 JH CK 0022
Life Insurance Corporation Regulations — Regulation 18
High Courts22 Jul 2011
Manjit Nag. Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 07 JH CK 0005
High Courts21 Jul 2011
Arun Kumar Sinha Vs Jharkhand State Housing Board and Others
Jharkhand High Court · (2011) 4 JCR 239
Bihar State Housing Board Act, 1982 — Section 115, 4
High Courts21 Jul 2011Allowed
United Coal Workers' Union and Praveen Chandra Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 131 FLR 190 : (2011) 4 JCR 324
Constitution of India, 1950 — Article 14, 16
High Courts21 Jul 2011
Phul Kumari and Others Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2011) 131 FLR 186
High Courts21 Jul 2011Allowed
Ansur Rahman Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 237