High Courts28 Jul 2011Allowed
Gopal Raut Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 216 : (2011) 7 RCR(Criminal) 2544
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 323, 376, 511
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 31 of 89
High Courts27 Jul 2011Allowed
Chief Goods Supervisor, South Eastern Railway, Jaroli, Keonjhar, Orissa Vs M/s. Shree Balaji Mining Private Ltd., Singhbhum West and Others
Jharkhand High Court · (2012) 1 JCR 99
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts27 Jul 2011Dismissed
Rail India Technical and Economic Service Ltd., New Delhi and Others Vs Vijeta Constructions Ltd., Ranchi and Others
Jharkhand High Court · (2011) 4 JCR 394
Arbitration Act, 1940 — Section 8, 8(1), 8(2)
High Courts27 Jul 2011Dismissed
Aghori Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 234
High Courts27 Jul 2011
Kishor Lal Vs Sri Parimal Nathwani, Sri R.K. Anand and Sri Jay Prakash Narayan Singh
Jharkhand High Court · AIR 2011 Jhar 147 : (2011) 4 JCR 226
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11General Clauses Act, 1897 — Section 10, 9High Court of Jharkhand Rules, 2001 — Rule 325, 325(1)
High Courts27 Jul 2011Dismissed
Dr. Smt. Mukta Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 338
High Courts27 Jul 2011
Suresh Prasad Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0111
High Courts27 Jul 2011
Rameshwar Sharma and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0110
High Courts27 Jul 2011
Braj Bihari Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0104
High Courts27 Jul 2011Allowed
Meinhardt Singapore Pvt. Ltd. and Rajesh Srivastava, Country Director, Meinhardt Singapore Pvt. Ltd. Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0093
Constitution of India, 1950 — Article 14, 19(1), 298Jharkhand Contractor Enlistment Rules, 2003 — Rule 18
High Courts27 Jul 2011Dismissed
Rani Anugrh Prasad Vs Union of India and Others
Jharkhand High Court · (2011) 4 JCR 93
Constitution of India, 1950 — Article 136, 14Penal Code, 1860 (IPC) — Section 379
High Courts27 Jul 2011
The State of Jharkhand Vs Member, Board of Revenue, Jharkhand, Ranchi and Another
Jharkhand High Court · (2012) 3 JCR 621 : (2012) 3 JLJR 240
Limitation Act, 1963 — Section 3
High Courts27 Jul 2011
Usha Alloys Mazdoor Sangh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 135 FLR 482 : (2012) 3 JCR 488
Trade Unions Act, 1926 — Section 28, 8
High Courts26 Jul 2011
Shailendra Kumar Jha Vs The Regional Director, D.A.V. Public School Bariatu, Ranchi and Another
Jharkhand High Court · (2011) 4 JCR 90
Jharkhand Education Tribunal Act, 2005 — Section 10(2), 9Penal Code, 1860 (IPC) — Section 379, 408, 468, 477A
High Courts26 Jul 2011
Deo Lal Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0222
High Courts26 Jul 2011Dismissed
Mira Kumari Vs Central Bank of India and Others
Jharkhand High Court · (2011) 4 JCR 336
Criminal Procedure Code, 1973 (CrPC) — Section 169
High Courts26 Jul 2011Dismissed
Shiv Mandir Naga Baba Khatal Sangharsh Samiti Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 392
High Courts26 Jul 2011Allowed
Santosh Kumar Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 390
High Courts26 Jul 2011
Employers in Relation to the Management of Baliahri Colliery Under Putkee Balihari Area of Bharat Coking Coal Limited Vs Their Workmen being represented by the Branch Sectretary
Jharkhand High Court · (2012) 132 FLR 57 : (2011) 4 JCR 244
High Courts26 Jul 2011
Prof. Binay Kumar @ Binay Kumar Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 34, 409, 419, 420