COURT ARCHIVE

Jharkhand High Court judgments, 2011

1,771 judgments · page 33 of 89

High Courts21 Jul 2011

Ashok Kumar Sharma Vs State of Jharkhand

Jharkhand High Court · (2011) 4 JCR 246

Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Reserve Bank of India Act, 1934 — Section 54B(5A)

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High Courts21 Jul 2011Allowed

Enamul Haque Vs State of Jharkhand and Another

Jharkhand High Court · (2011) 4 JCR 307

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High Courts21 Jul 2011Allowed

Shyam Das Singh Vs The State of Jharkhand

Jharkhand High Court · (2011) 07 JH CK 0044

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 21, 406, 409, 420

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High Courts20 Jul 2011Dismissed

Suhari Devi alias Sohri Devi Vs Central Coalfields Limited and Others

Jharkhand High Court · AIR 2012 Jhar 7

Constitution of India, 1950 — Article 226

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High Courts20 Jul 2011Allowed

Pramila Devi Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 4 JCR 343

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High Courts20 Jul 2011

Smt. Kamoda Devi Vs M/s Steel Authority of India Ltd. and Others

Jharkhand High Court · (2011) 4 JCR 310

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High Courts20 Jul 2011Dismissed

Kadmi Mandalain and Another Vs Nomita Panjarin and Others Mangli Devi Vs Suchitta Panjharin and Another

Jharkhand High Court · (2011) 4 JCR 248

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7

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High Courts20 Jul 2011

Sharda Ferro Works Private Ltd. Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 07 JH CK 0216

Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)

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High Courts20 Jul 2011

Global Trade Link Vs Union of India (UOI) and Others

Jharkhand High Court · (2011) 07 JH CK 0215

Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)

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High Courts20 Jul 2011

Father Abraham Minj and Another Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 07 JH CK 0112

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High Courts20 Jul 2011

Prity Kumari Choudhary Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 07 JH CK 0103

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High Courts20 Jul 2011Allowed

Employers in relation to the Management of Amlabad Project of M/s Bharat Coking Coal Limited, Bokaro Vs Their Workmen Anand Moyee Chatterjee, being represented by its Vice President, Dhanbad

Jharkhand High Court · (2011) 4 JCR 308

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High Courts20 Jul 2011

Shree Balajee Metals Vs Union of India (UOI) and Others

Jharkhand High Court · (2011) 07 JH CK 0050

Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)

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High Courts19 Jul 2011

Dinesh Prasad Singh @ Dinesh Kumar Singh Vs The State of Jharkhand

Jharkhand High Court · (2011) 07 JH CK 0224

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 406, 420

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High Courts19 Jul 2011

Tirupati Minerals Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 07 JH CK 0221

Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)

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High Courts19 Jul 2011

Maa Laxmi Steel Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 07 JH CK 0220

Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)

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High Courts19 Jul 2011

The Indian Steel and Wire Products Limited Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 07 JH CK 0218

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High Courts19 Jul 2011Allowed

Chandeshwar Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 4 JCR 274

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High Courts19 Jul 2011

Sri Balajee Minerals Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 07 JH CK 0152

Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)

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High Courts19 Jul 2011Dismissed

Manoj Mahto Vs Kaleshwar Mahato and Others

Jharkhand High Court · AIR 2012 Jhar 8 : (2011) 4 JCR 335

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1

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