High Courts15 Jul 2011Dismissed
Mosomat Phulmani and Others Vs Kodan Choudhary and Others
Jharkhand High Court · (2011) 4 JCR 21
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 3Evidence Act, 1872 — Section 50, 60
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 35 of 89
High Courts15 Jul 2011
Smt. Mili Rana Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts15 Jul 2011
Budhdeo Minerals, Singhbhum West Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0219
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts15 Jul 2011
Arun Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 169
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 21, 226
High Courts15 Jul 2011
Ganesh Minerals Singhbhum West Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0205
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts15 Jul 2011
Shree Sankhu Babu Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0204
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts15 Jul 2011
Minerals and Mining Traders Singhbhum West Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0191
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts15 Jul 2011
Mayur Ispat Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0187
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts15 Jul 2011Allowed
Binod Ram and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 156
Constitution of India, 1950 — Article 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts15 Jul 2011
Bhadey Munda and Prem Kumar Choudhary Vs The State of Jharkhand and The State of Bihar
Jharkhand High Court · (2012) 1 JCR 93
Bihar Reorganisation Act, 2000 — Section 72, 73
High Courts15 Jul 2011
Ashirwad Enterprises Singhbhum West Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0163
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts15 Jul 2011
Ramu Yadav @ Raju Yadav Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0153
Penal Code, 1860 (IPC) — Section 384, 385
High Courts15 Jul 2011Allowed
Dhirendra Kumar Shukla Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 149
High Courts15 Jul 2011
Jagarnnath Logistics and Minerals Pvt. Ltd Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0122
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts15 Jul 2011Allowed
Smt. Subani Surin @ Smt. Subani Kerketta Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 118
Constitution of India, 1950 — Article 14
High Courts15 Jul 2011
Birendra Rajak and Ram Lagan Rajwar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0079
High Courts15 Jul 2011Allowed
Shajda Bano Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 125
High Courts15 Jul 2011Dismissed
Binod Sharma @ Karimjee Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0006
Arms Act, 1959 — Section 25(1), 26, 27, 35Criminal Law (Amendment) Act, 1932 — Section 17, 3, 439, 440, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 353
High Courts14 Jul 2011
Sur Singh Hasda etc. Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 187
Constitution of India, 1950 — Article 41, 51(A)
High Courts14 Jul 2011
Manshidh Kandulna Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 26
Bihar (Now Jharkhand) Pension Rules, 1950 — Rule 43