High Courts14 Jul 2011Dismissed
Commissioner of Income Tax Vs Sri Govind Mahto, Advocate
Jharkhand High Court · (2011) 07 JH CK 0027
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 37 of 89
High Courts14 Jul 2011Allowed
Rameshwar Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 188
Bihar Pension Rules, 1950 — Rule 43
High Courts14 Jul 2011Allowed
Ram Prawesh Tiwari Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 190
High Courts13 Jul 2011Allowed
Abdul Sallam Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 4 JCR 167
High Courts13 Jul 2011Allowed
Nagendra Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 32
High Courts13 Jul 2011Allowed
Marshal Tudu alias Muchru Tudu Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 7
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts13 Jul 2011
Shiv Shakti Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0198
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011
Divya Jyoti Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0197
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011
Parmeshwari Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0196
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011
Jagdish Ore Industries Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0193
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011
Rani Sati Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0185
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011Allowed
Sadho Charan Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 128
Constitution of India, 1950 — Article 14, 21
High Courts13 Jul 2011Dismissed
Arup Kumar Das Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0178
High Courts13 Jul 2011
Ajay Kumar Mukherjee Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 206
Bihar Service Code, 1952 — Rule 276(1)
High Courts13 Jul 2011Allowed
Anil Kumar Vs Versus State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 163
High Courts13 Jul 2011
Utkal Automobiles Ltd. Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0162
High Courts13 Jul 2011
Triveni Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0158
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011
Essar Transport Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0157
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011
Yash Contractors Pvt. Limited Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0156
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts13 Jul 2011Allowed
Firdausi Sway Sahayata Samuh (SHG) Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 4 JCR 146