High Courts14 Jul 2011
Naresh Das Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 20
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 36 of 89
High Courts14 Jul 2011
Kunti Birua and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 13
Constitution of India, 1950 — Article 41, 51(A)
High Courts14 Jul 2011Allowed
Sudhanshu Chattopadhyay Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 117
High Courts14 Jul 2011Dismissed
Minni Devi Vs The Chairman, Bank of Baroda and Others
Jharkhand High Court · (2011) 4 JCR 24
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17
High Courts14 Jul 2011Dismissed
S.K.M. University Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 129
Bihar State Universities Act, 1976 — Section 36
High Courts14 Jul 2011Allowed
Ramji Lal Sarda Vs Gopal Sharan Nath Sahdeo and Others
Jharkhand High Court · (2011) 3 JCR 466
Election Rules, 1961 — Rule 49(E)Representation of the People Act, 1951 — Section 80A, 81, 9
High Courts14 Jul 2011
Lalita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0189
High Courts14 Jul 2011Dismissed
Banwari Lal Jalan Vs Murari Lal Jalan
Jharkhand High Court · (2011) 4 JCR 161
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(1)Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 53(A)
High Courts14 Jul 2011Dismissed
Commissioner of Income Tax Vs Smt. Tabassum Afroz Alam
Jharkhand High Court · (2011) 07 JH CK 0173
Income Tax Act, 1961 — Section 260A
High Courts14 Jul 2011Dismissed
Indradeo Ram Vs Indian Oil Corporation Limited and Others
Jharkhand High Court · (2011) 4 JCR 142
Constitution of India, 1950 — Article 226
High Courts14 Jul 2011Dismissed
Commissioner of Income Tax Vs Tanveer Alam, Partner of Alam Nursing Home
Jharkhand High Court · (2011) 07 JH CK 0135
Income Tax Act, 1961 — Section 260A
High Courts14 Jul 2011Dismissed
Commissioner of Income Tax Vs Shabbi @ Dr. Shabbi Alam, partner of Alam Nursing Home
Jharkhand High Court · (2011) 07 JH CK 0134
Income Tax Act, 1961 — Section 260A
High Courts14 Jul 2011Allowed
Dr. Naveen Kumar, Romit Kumar and Saraswati Prasad Vs The State of Jharkhand and Rabindra Kumar Lala
Jharkhand High Court · (2011) 07 JH CK 0109
Hindu Marriage Act, 1955 — Section 12(1), 13(1)(B)Penal Code, 1860 (IPC) — Section 313, 34, 406, 420, 498A
High Courts14 Jul 2011Dismissed
Kabulan and Others Vs Jahura Oraon and Others
Jharkhand High Court · (2011) 4 JCR 141
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts14 Jul 2011
Sri Anadi Nath Roy Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0087
High Courts14 Jul 2011Dismissed
Commissioner of Income Tax Vs Manik Singh
Jharkhand High Court · (2011) 07 JH CK 0078
Income Tax Act, 1961 — Section 260A
High Courts14 Jul 2011Allowed
M/s Rudra Steel Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 4 JCR 148
High Courts14 Jul 2011Dismissed
Commissioner of Income Tax Vs Alam Nursing Home
Jharkhand High Court · (2011) 07 JH CK 0042
Income Tax Act, 1961 — Section 260A
High Courts14 Jul 2011
Ragini Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0039
High Courts14 Jul 2011
Roshan Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0038