High Courts13 Jul 2011Allowed
Ruksa Sway Sahayata Samuh (SHG) Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 4 JCR 131
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 38 of 89
High Courts13 Jul 2011
Anil Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 164
High Courts13 Jul 2011Allowed
Accropoly Metal Industries Private Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0121
High Courts13 Jul 2011Allowed
Shovit and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 123 : (2013) 1 JLJR 250
High Courts13 Jul 2011
Pawan Sut Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0012
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011Dismissed
Nishi Kant Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 4 JCR 15
Criminal Procedure Code, 1973 (CrPC) — Section 3(1)Prevention of Corruption Act, 1988 — Section 13(2), 4(2), 7
High Courts12 Jul 2011
Uranium Corporation of India Ltd. Vs The Regional Provident Fund Commissioner, Jamshedpur
Jharkhand High Court · (2012) 132 FLR 55 : (2011) 4 JCR 113 : (2012) 3 LLJ 179 : (2012) LLR 254
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7(1), 7A
High Courts12 Jul 2011
Sinclair Steels (a Proprietorship Concern of Snowtemp Commercial (P) Limited). Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0199
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Poddar Minerals Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0195
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Baba Baidyanath Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0194
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Salasar Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0172
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Patel Minerals Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0161
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Associated Mineral Corporation Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0160
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
G.H. Iron Ore Corporation Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0159
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Kamdhenu Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0155
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Court on its own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 403
High Courts12 Jul 2011
Surendra Nath Mishra and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0132
High Courts12 Jul 2011
Ram Padaran Thakur and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0131
High Courts12 Jul 2011
Om Metallic Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0127
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Sital Prasad Mandal and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0098