High Courts11 Jul 2011Allowed
C.M. Rajgarhia (Private) Limited Vs Jharkhand State Electricity Board and Another
Jharkhand High Court · (2012) 1 JCR 178
Electricity (Supply) Act, 1948 — Section 79
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 40 of 89
High Courts11 Jul 2011Dismissed
Pairu Oraon @ Pandu Oraon@ Daud Oraon Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0091
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts11 Jul 2011Allowed
Bijay Anand Gupta, Ananta Devi, Sagar Gupta @ Bullu @ Aditya Gupta and Aakash Deep @ Aakash Gupta Vs The State of Jharkhand and Sangita Devi
Jharkhand High Court · (2012) 1 DMC 410
Criminal Procedure Code, 1973 (CrPC) — Section 482, 498ADowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A
High Courts11 Jul 2011
Hirak Metaliks Private Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0075
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts11 Jul 2011Allowed
Prafulla Mahto and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 112
High Courts11 Jul 2011Allowed
Saryug Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 127
High Courts11 Jul 2011Allowed
Gopi Krishna Deo Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 144
High Courts11 Jul 2011Allowed
Chitranjan Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 155
Bihar Pension Rules, 1950 — Rule 43
High Courts11 Jul 2011Allowed
Badal Banerjee and Others Vs Versus State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 162
High Courts11 Jul 2011Allowed
Pawan Mistri and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 6
High Courts11 Jul 2011Dismissed
Suresh Kumar Mahto and Others Vs The State of Jharkhand and Surendra Rabidas
Jharkhand High Court · (2011) 3 JCR 470
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 33, 53AMines and Minerals (Development and Regulation) Act, 1957 — Section 4(1), 4(1)A
High Courts11 Jul 2011
Pradeep Kumar Pasari (a Proprietor Firm) Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0030
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts11 Jul 2011
Jaimatadi Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0029
Air (Prevention and Control of Pollution) Act, 1981 — Section 21
High Courts11 Jul 2011Allowed
Sidheshwar Singh and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 120
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 148, 149, 201, 302
High Courts11 Jul 2011Allowed
Ravindra Prasad Vs Versus State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 181
High Courts11 Jul 2011Dismissed
Commr. (Appeals) of C. Ex. and S.T., Ranchi Vs Information Commissioner
Jharkhand High Court · (2012) 277 ELT 321
High Courts08 Jul 2011Dismissed
Dineshwar Prasad Sahu Vs Central Coalfields Limited and Others
Jharkhand High Court · (2011) 07 JH CK 0190
High Courts08 Jul 2011
Mrs. Renubala Jha and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0183
High Courts08 Jul 2011
Anita Tirkey and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0182
High Courts08 Jul 2011
Jai Mangal Oraon Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0176