High Courts07 Jul 2011
Duryodhan Gope and Subir Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 134
Constitution of India, 1950 — Article 16(4A)
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 42 of 89
High Courts07 Jul 2011Allowed
Surendra Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 55
High Courts07 Jul 2011Dismissed
Superintendent of Police, SPE/CBI Vs Balmiki Singh, Subhash Kumar, Rajendra Prasad Ojha and Ragho Bhagat
Jharkhand High Court · (2012) 4 JCR 689
Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1988 — Section 12, 13(2), 7
High Courts06 Jul 2011Allowed
Shivkumar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 124
Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 473Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 379
High Courts06 Jul 2011Dismissed
Krishna Kherwar Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 33
Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Jul 2011Allowed
Rudra Pratap Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 177
Constitution of India, 1950 — Article 14, 16, 21
High Courts06 Jul 2011Dismissed
Deolal Hazam Vs Mahalakshmi Fibers and Industries Ltd.
Jharkhand High Court · (2011) 07 JH CK 0211
High Courts06 Jul 2011
Saroj Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0186
High Courts06 Jul 2011
Jharkhand State Electricity Board and Others Vs Sukh Sagar Metal Pvt. and Another
Jharkhand High Court · (2011) 07 JH CK 0170
High Courts06 Jul 2011
Ram Lakhan Poddar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 192
High Courts06 Jul 2011Allowed
Etwa Hapadgara Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 133
Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Jul 2011Allowed
Khadu Mahto Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 220
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161, 302, 394, 396
High Courts06 Jul 2011Dismissed
Rasmoni Mahto and Others Vs The State of Bihar and Others
Jharkhand High Court · (2011) 4 JCR 182
Chotanagpur Tenancy Act, 1908 — Section 20, 20(1), 71A
High Courts06 Jul 2011Allowed
Ram Krishna Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 193
High Courts05 Jul 2011Allowed
Shri Ram Singh Vs B.C.C.L. and Others
Jharkhand High Court · (2011) 07 JH CK 0184
High Courts05 Jul 2011Dismissed
Dablu Mishra @ Ranjit Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 240
Constitution of India, 1950 — Article 226Jharkhand Control of Crimes Act, 2002 — Section 12(1), 12(2)Penal Code, 1860 (IPC) — Section 307
High Courts05 Jul 2011Dismissed
Anarul Sk Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 83
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts05 Jul 2011Dismissed
Sanjay Yadav Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts05 Jul 2011Allowed
Jharkhand State Electricity Board and Others Vs Laxmi Business and Cement Co. Pvt. Ltd. and Another
Jharkhand High Court · (2011) 4 JCR 203
Electricity Act, 2003 — Section 45, 61, 62 85, 86
High Courts05 Jul 2011Dismissed
Prabhat Singh @ Prabhat Kiran Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 241
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(A), 21, 22