High Courts30 Jun 2011
Kashi Fuel Products Pvt. Ltd. Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 3 JCR 429
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 44 of 89
High Courts30 Jun 2011Dismissed
Elllen Breweries and Distilleries Pvt. Ltd. and Mano Ranjan Jaiswal Vs State of Bihar and Others
Jharkhand High Court · (2011) 4 JCR 39
Bihar Finance Act, 1981 — Section 12(1), 13(1), 20(1)Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 41
High Courts30 Jun 2011
Jay Durga Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0124
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 21(4)
High Courts30 Jun 2011
Kolhan Mines and Minerals Pvt. Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0084
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts30 Jun 2011
Sri Mahabir Minerals Pvt. Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0079
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts30 Jun 2011
Shree Ganesh Mineral Industries Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 06 JH CK 0072
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts30 Jun 2011Allowed
Bijay Choubey Vs The State of Jharkhand
Jharkhand High Court · (2011) 06 JH CK 0071
Arms Act, 1959 — Section 25(1), 26, 27, 35Contract Labour (Regulation and Abolition) Act, 1970 — Section 17(1)(II)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Jun 2011Allowed
Pawan Kumar Pandey, Vishal Chandra Pandey @ Vishal Kr. Pandey and Vikash Chandra Pandey Vs The State of Jharkhand and Shailigram Pandey
Jharkhand High Court · (2012) 1 JCR 273
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 4
High Courts30 Jun 2011Allowed
Rakesh Sarkar @ Rakesh Kumar Sarkar, Krishna Kumar Sarkar, Madhuri Sarkar and Soma Roy Vs The State of Jharkhand and Dalia Das
Jharkhand High Court · (2011) 06 JH CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13B
High Courts30 Jun 2011Allowed
Chandra Nand Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 428
Bihar Hindu Religious Trusts Act, 1950 — Section 2, 48, 48(1), 48(2)
High Courts30 Jun 2011
Prime Associate Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0064
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts30 Jun 2011
S.P. Minerals Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 06 JH CK 0063
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts30 Jun 2011
King Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0037
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts30 Jun 2011
Jharia Water Board and Jharia Mines Board of Health Karamchari Sangh Vs Mineral Area Development Authority and Others
Jharkhand High Court · (2011) 06 JH CK 0036
Bihar Mineral Area Development Authority Act, 1986 — Section 100, 129
High Courts30 Jun 2011
M/s. Kashi Fual Products Pvt. Ltd. Vs Union of India and Others
Jharkhand High Court · (2011) 3 JCR 429
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts30 Jun 2011Allowed
Vikram Singh Gaur Vs Union of India and Others
Jharkhand High Court · (2011) 3 JCR 433
High Courts30 Jun 2011
Sobha Nath Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 450
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 80, 89
High Courts30 Jun 2011
Map Mines and Minerals Limited Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 06 JH CK 0019
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts30 Jun 2011
Devkabai Velji Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0018
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts30 Jun 2011Allowed
Gopal Prasad Singh Vs BCCL and Others
Jharkhand High Court · (2011) 3 JCR 438