High Courts12 Jul 2011Allowed
Dukhan Paswan Vs The State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0085
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 334
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 39 of 89
High Courts12 Jul 2011Dismissed
Rusu Oraon and Others Vs H.E.C. and Others
Jharkhand High Court · (2011) 4 JCR 130
High Courts12 Jul 2011
Shree Shyam Minerals Vs The State of Jharkhand and Ors
Jharkhand High Court · (2011) 07 JH CK 0028
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts12 Jul 2011
Ram Krishna Prasad Singh Vs Administrator, Bihar State Road Transport Corporation and Another
Jharkhand High Court · (2011) 07 JH CK 0013
Bihar Service Code, 1952 — Rule 74
High Courts11 Jul 2011Allowed
Amit Kumar Gupta and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2012) CriLJ 295 : (2012) 1 DMC 388
Criminal Procedure Code, 1973 (CrPC) — Section 154, 177, 178, 179Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts11 Jul 2011Dismissed
Ramjee Power Construction Ltd. Vs Jharkhand State Electricity Board
Jharkhand High Court · (2011) 4 JCR 185
Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(3), 9Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 29(2), 5
High Courts11 Jul 2011Allowed
Shridhar Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 121
Bihar Pension Rules, 1950 — Rule 43
High Courts11 Jul 2011Allowed
Lemos Cement Ltd. Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2011) 4 JCR 28
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 18, 22, 22(3)
High Courts11 Jul 2011Allowed
Latika Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 12
High Courts11 Jul 2011Allowed
Vijay Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 114
High Courts11 Jul 2011Dismissed
Jairam Singh, Mahesh Singh and Ramayan Singh Vs State of Jharkhand and Rima Singh @ Rima Devi
Jharkhand High Court · (2012) 1 DMC 161
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Jul 2011Dismissed
Ashish Sharma Vs State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0206
Criminal Law (Amendment) Act, 1932 — Section 17, 17(1), 17(2)Unlawful Activities (Prevention) Act, 1967 — Section 13
High Courts11 Jul 2011
Biharijee Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0201
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts11 Jul 2011
R.K. Minerals Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 07 JH CK 0200
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts11 Jul 2011
Jharkhand Minerals Vs The Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0192
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts11 Jul 2011Allowed
A.P. Arya and V.N. Sharma Vs The State of Jharkhand and Mr. Turan Horo
Jharkhand High Court · (2011) 131 FLR 878 : (2011) 3 JCR 471 : (2012) 2 LLJ 453 : (2012) LLR 154
Bihar/Jharkhand Factory Rules, 1950 — Rule 65, 79, 87, 88, 95Factories Act, 1948 — Section 105, 106, 45(4), 46, 47
High Courts11 Jul 2011
Shakeel @ Kallu @ Md. Kallu Vs State of Jharkhand
Jharkhand High Court · (2011) 07 JH CK 0133
Penal Code, 1860 (IPC) — Section 34
High Courts11 Jul 2011
Nand Kishore Prasad Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 07 JH CK 0126
High Courts11 Jul 2011
Shree Balajee Steel Works Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 07 JH CK 0125
Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4)
High Courts11 Jul 2011Dismissed
Niranjan Prasad Deo and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 1
Bihar Forest Service Rules, 1953 — Rule 3, 35