High Courts08 Aug 2011Dismissed
Priyanka Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0039
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 29 of 89
High Courts08 Aug 2011
Pradip Ram Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 409, 420, 467, 468
High Courts08 Aug 2011
Dr. Shiv Narayan Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0020
Jharkhand Pension Rules, 2000 — Rule 43
High Courts08 Aug 2011Dismissed
Ram Suresh Tudu Vs TheState of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0006
High Courts07 Aug 2011Dismissed
Basudeo Yadav and Others Vs Ishwar Yadav and Others
Jharkhand High Court · (2012) 1 JCR 46
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3ALimitation Act, 1963 — Section 14
High Courts07 Aug 2011Dismissed
Jaswant Singh Vs Dinesh Prasad and Others
Jharkhand High Court · (2012) 1 JCR 57
High Courts07 Aug 2011
Dr. Syed Masood Imam Vs Ranchi University, Ranchi and others
Jharkhand High Court · (2012) 1 JCR 60
High Courts05 Aug 2011Allowed
Smt. Sharda Devi Vs The Commissioner and Others
Jharkhand High Court · (2011) 4 JCR 73
Bihar Scheduled Areas Regulations, 1969 — Section 1Chotanagpur Tenancy Act, 1908 — Section 242, 46, 46(4A), 71A
High Courts05 Aug 2011Allowed
Sandeep Kumar Tirkey Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 08 JH CK 0114
High Courts04 Aug 2011Allowed
Vijay Singh Vs State Of Jharkhand
Jharkhand High Court · (2011) 2 JLJR 26
Indian Penal Code, 1860 — Section 34, 120B, 302Evidence Act, 1872 — Section 30
High Courts04 Aug 2011Allowed
Nand Kishore Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 304
Constitution of India, 1950 — Article 142
High Courts03 Aug 2011
Chhanda Ghosh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0118
Constitution of India, 1950 — Article 14, 16, 311
High Courts03 Aug 2011Allowed
Surendra Kumar Verma Vs The State of Jharkhand and Smt. Seema Hembrom
Jharkhand High Court · (2011) 08 JH CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 197(1)Penal Code, 1860 (IPC) — Section 120B, 467, 468, 471
High Courts03 Aug 2011Dismissed
Wali Ahmad Khan Vs Mahmuda Bibi and Others
Jharkhand High Court · (2011) 4 JCR 295
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 151Evidence Act, 1872 — Section 79
High Courts03 Aug 2011Dismissed
Krishna Purty @ Kishun Purty Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0026
Penal Code, 1860 (IPC) — Section 302, 304, 304(B), 307, 498(A)
High Courts03 Aug 2011
Ajay Kumar Mukheijee Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 335
Bihar Pension Rules, 1950 — Rule 58, 59
High Courts02 Aug 2011Allowed
Sambhu Prasad Jamadar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 301
High Courts02 Aug 2011Dismissed
Sanjay Kumar @ Makhija Vs The Union of India (UOI) and Others
Jharkhand High Court · (2011) 08 JH CK 0004
Minimum Wages Act, 1948 — Section 20(3)
High Courts01 Aug 2011Allowed
Babu Ram Mahto and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 233
Chotanagpur Tenancy Act, 1908 — Section 215
High Courts01 Aug 2011Allowed
Maklu Kisku Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 299
Penal Code, 1860 (IPC) — Section 302