COURT ARCHIVE

Jharkhand High Court judgments, 2011

1,771 judgments · page 28 of 89

High Courts10 Aug 2011Allowed

Employer, Management of Central Mine Planning and Design Institute Ltd., Ranchi Vs Union of India and Another

Jharkhand High Court · (2011) 131 FLR 1015

Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25HMines Act, 1952 — Section 48

High Courts10 Aug 2011

Santosh Kumar Yadav and Nand Kishore Prasad Vs The State of Jharkhand, Divisional Forest-cum-Authorised Officer and Deputy Commissioner

Jharkhand High Court · (2011) 4 JCR 298

Forest Act, 1927 — Section 52, 53

High Courts10 Aug 2011

Sanjit Mahto @ Bipin and Arif Sah @ Munna Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0064

Penal Code, 1860 (IPC) — Section 328, 379, 411

High Courts10 Aug 2011

Amrendra Kumar Singh @ Bittu Singh Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 164, 438(2)Penal Code, 1860 (IPC) — Section 363, 366A

High Courts10 Aug 2011

Kartik Kumar Shringari and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 08 JH CK 0057

High Courts10 Aug 2011

Rajesh Gohil Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0054

Copyright Act, 1957 — Section 63, 65Penal Code, 1860 (IPC) — Section 420, 511Trade and Merchandise Marks Act, 1958 — Section 103, 104

High Courts10 Aug 2011Allowed

Pritindra Narayan Roy, Samrendra Narayan Roy, Rathindra Narayan Roy and Smt. Jayabati Roy Vs State of Jharkhand, Deputy Commissioner cum District Registrar and District Sub Registrar

Jharkhand High Court · (2011) 4 JCR 303

Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 20

High Courts10 Aug 2011Dismissed

Nishar Ahmad Khan Vs Khublal Sao and Others

Jharkhand High Court · AIR 2012 Jhar 1

High Courts10 Aug 2011Dismissed

Dukhan Pashi Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 436(6)

High Courts10 Aug 2011Dismissed

Anil Kujur and Others Vs Cirll @ Mandu Kujur and Others

Jharkhand High Court · (2012) 1 JCR 351

High Courts10 Aug 2011Dismissed

Nunwa Manjhi @ Nuna Manjhi @ Nuna Ram Manjhi Vs Central Coal Fields Ltd. and Others

Jharkhand High Court · (2011) 08 JH CK 0029

High Courts10 Aug 2011Allowed

Arjun Yadav Vs State of Jharkhand, Chief Engineer, Building Works Department, Executive Engineer, Rural Development Sub-Division and Deputy Commissioner

Jharkhand High Court · (2011) 4 JCR 236

High Courts09 Aug 2011Allowed

Rashmi Srivastava Vs Sri Kamal Kishore Srivastava

Jharkhand High Court · (2011) 08 JH CK 0107

High Courts09 Aug 2011Allowed

Md. Nayeem Ahmad Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 08 JH CK 0097

High Courts09 Aug 2011

Babulal Ganjhu Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0012

Criminal Law (Amendment) Act, 1932 — Section 17, 18Penal Code, 1860 (IPC) — Section 121, 121A, 122, 123, 147Prevention of Terrorism Act, 2002 — Section 20, 21, 3, 4, 5

High Courts08 Aug 2011Allowed

Ramesh Chandra Prasad Vs Union of India and Others

Jharkhand High Court · (2011) 131 FLR 322 : (2011) 4 JCR 78

Bihar Pension Rules, 1950 — Rule 43Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 16Central Civil Services (Commutation of Pension) Rules, 1981 — Rule 4

High Courts08 Aug 2011Dismissed

Tent Ray @ Tetu Ray Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0110

High Courts08 Aug 2011Allowed

Monka @ Menka Kumari Vs Pramod Kumar

Jharkhand High Court · (2011) 08 JH CK 0100

Hindu Marriage Act, 1955 — Section 9

High Courts08 Aug 2011Dismissed

Dr. Ram Bachan Choudhary Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 08 JH CK 0099

Constitution of India, 1950 — Article 226

High Courts08 Aug 2011Allowed

B. Seenaih, Capt. Rajbir Singh and B.C. Mandal Vs The State of Jharkhand and Akhilesh Prasad

Jharkhand High Court · (2011) 08 JH CK 0061

Penal Code, 1860 (IPC) — Section 415, 418