Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 8Bihar Reorganisation Act, 2000 — Section 84Constitution of India, 1950 — Article 14, 16, 162, 30, 30(1)

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High Courts17 Aug 2011Dismissed

State of Jharkhand Vs Sanjay Paswan @ Firangi Paswan Sanjay Paswan @ Firangi Paswan Vs State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0103

Penal Code, 1860 (IPC) — Section 201, 302, 376

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High Courts16 Aug 2011

Rakesh Kumar Marandi Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 08 JH CK 0106

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High Courts16 Aug 2011Allowed

Dr. Ranjeet Soren Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 08 JH CK 0096

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High Courts16 Aug 2011Dismissed

Raj Lalit Prasad @ Rajlalit Prasad and Others Vs Rampati Devi and Others

Jharkhand High Court · (2012) 1 JCR 284

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Registration Act, 1908 — Section 17

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High Courts16 Aug 2011Dismissed

Somaru Vs Central Coalfields Limited and Others

Jharkhand High Court · (2011) 08 JH CK 0072

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High Courts16 Aug 2011Dismissed

Mantu Thakur Vs The State of Jharkhand

Jharkhand High Court · (2011) 08 JH CK 0063

Penal Code, 1860 (IPC) — Section 304B, 34

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High Courts16 Aug 2011

Bachpan Bachao Andolan Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 08 JH CK 0038

Child Rights Act, 2005 — Section 17

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High Courts16 Aug 2011Dismissed

Sunaina Devi Vs Central Coalfields Ltd. and Others

Jharkhand High Court · (2011) 08 JH CK 0033

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High Courts16 Aug 2011Dismissed

Deepak Ram Vs Central Coalfields Limited and Others

Jharkhand High Court · (2011) 08 JH CK 0032

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High Courts16 Aug 2011

Kamal Kishore Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 08 JH CK 0030

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High Courts16 Aug 2011Dismissed

Vinay Kumar Singh Vs State of Jharkhand, Director General of Police, Dy. Inspector General of Police and Superintendent of Police

Jharkhand High Court · (2011) 08 JH CK 0022

Constitution of India, 1950 — Article 226

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High Courts12 Aug 2011

Naresh Prasad Gupta, Chandeshwar Prasad Singh and Nagendra Prasad Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 08 JH CK 0135

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High Courts12 Aug 2011Allowed

Junas Amrit Theophil Tirkey Vs Anandini Tigga and Others

Jharkhand High Court · AIR 2012 Jhar 9 : (2012) 1 JCR 54

Constitution of India, 1950 — Article 244(1)General Clauses Act, 1897 — Section 6Succession Act, 1925 — Section 10, 100, 101, 102, 103

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High Courts12 Aug 2011

Bachaspati Mishra Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 1 JCR 53

Constitution of India, 1950 — Article 226

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