High Courts19 Aug 2011Dismissed
Reena Devi Vs R. Sao @ Raj Kr. Saw
Jharkhand High Court · (2011) 3 DMC 696
Hindu Marriage Act, 1955 — Section 13B
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 25 of 89
High Courts19 Aug 2011Dismissed
Vijay Kumar Vs The Union of India (UOI) and Others
Jharkhand High Court · (2011) 08 JH CK 0071
High Courts19 Aug 2011
Hazara Bibi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0068
Arms Act, 1959 — Section 25(1), 26
High Courts19 Aug 2011Dismissed
Sharif Ahmad @ Sharif Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 365
High Courts19 Aug 2011
Mahatam Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 82, 83
High Courts19 Aug 2011
Lallu Parahaiya Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0058
Penal Code, 1860 (IPC) — Section 395, 396
High Courts19 Aug 2011Dismissed
Shailesh Choudhary Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 08 JH CK 0048
Penal Code, 1860 (IPC) — Section 323, 354, 379Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(3)
High Courts19 Aug 2011
Sanjay Gope @ Sanjay Tiger Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0045
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts19 Aug 2011
Sahud Ansari @ Saud Ansari Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0043
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 380
High Courts19 Aug 2011
Court on its own Motion Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0042
High Courts19 Aug 2011
Ramdeo Saw, Kisun Saw and Khublal Saw Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0041
Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Aug 2011
Md. Tabrez @ Md. Ala Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0040
Penal Code, 1860 (IPC) — Section 395, 397
High Courts19 Aug 2011Allowed
Pankaj Srivastava Vs Anjana Srivastava
Jharkhand High Court · (2011) 08 JH CK 0034
High Courts19 Aug 2011Dismissed
Shashi Kant Ojha Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 08 JH CK 0023
High Courts19 Aug 2011Allowed
The Commissioner of Income Tax Vs Shivam Complex
Jharkhand High Court · (2011) 08 JH CK 0019
Income Tax Act, 1961 — Section 251(2)
High Courts19 Aug 2011
Budhani Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0013
High Courts18 Aug 2011Allowed
Gaya Mahto Vs State of Jharkhand and others
Jharkhand High Court · (2012) 1 JCR 31
High Courts18 Aug 2011Dismissed
Ghashiya Munda and Tepa Munda Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0123
Penal Code, 1860 (IPC) — Section 396, 397, 412
High Courts18 Aug 2011Allowed
Employer in relation to the Management of Central Mine Planning and Design Instituted Ltd. Vs Union of India (UOI) and Another
Jharkhand High Court · (2011) 08 JH CK 0109
Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25HMines Act, 1952 — Section 48
High Courts18 Aug 2011Allowed
Niranjan Gorain Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0093
Penal Code, 1860 (IPC) — Section 302