High Courts01 Sept 2011Dismissed
Amarjeet Singh @ Ambe, Paramjeet Singh @ Pamme, Prem Singh @ Pammi and Gurnam Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 09 JH CK 0014
Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 34
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 23 of 89
High Courts30 Aug 2011Allowed
Shaligram Dubey @Shalik Dubey Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0101
Penal Code, 1860 (IPC) — Section 304B, 34
High Courts30 Aug 2011Dismissed
Niman Baxla Vs State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0075
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts30 Aug 2011
Beco Industries Limited Vs Jharkhand State-Electricity Board
Jharkhand High Court · (2012) 1 JCR 27
Companies Act, 1956 — Section 290
High Courts30 Aug 2011Dismissed
Harshwardhan S. Saini Vs Birla Institute of Technology
Jharkhand High Court · AIR 2012 Jhar 15 : (2012) 1 JCR 48
High Courts30 Aug 2011Dismissed
Smt. Bina Devi Vs Roshan Kumar Surin and Others
Jharkhand High Court · (2012) 1 JCR 219
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts29 Aug 2011
Lakhindra Sabar @ Kekra Vs The State of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0051
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts25 Aug 2011Allowed
Rakesh Narayan Singh Vs Slate of Jharkhand
Jharkhand High Court · (2011) 08 JH CK 0147
Penal Code, 1860 (IPC) — Section 302, 304B
High Courts25 Aug 2011Allowed
Smt. Gita Devi Vs The State of Bihar and Others
Jharkhand High Court · (2011) 08 JH CK 0122
High Courts25 Aug 2011Allowed
M/s Misrilall Jain and Sons and Another Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2012 Jhar 76
Jharkhand Minor Mineral Concession Rules, 2004 — Rule 29(1)Mineral Concession Rules, 1960 — Rule 27(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 13(2), 14, 15, 15(1A)
High Courts25 Aug 2011
Krishna Murari Vs The State of Jharkhand and Birendra Singh
Jharkhand High Court · (2011) 08 JH CK 0050
Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 202Penal Code, 1860 (IPC) — Section 323, 341, 354, 385, 504
High Courts25 Aug 2011
Bhuneshwar Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 340
High Courts25 Aug 2011Dismissed
National Insurance Company Ltd. Vs Md. Nizam Ansari and Others Md. Nizam Ansari and Another Vs Anil Kumar Sinha and Another
Jharkhand High Court · (2012) 3 JLJR 83
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 140, 161, 162, 163, 163APenal Code, 1860 (IPC) — Section 279, 337, 338
High Courts25 Aug 2011Dismissed
National Insurance Co. Ltd. Vs Md. Nizam Ansari and Others Md. Nizam Ansari and Another Vs Anil Kumar Sinha and Another
Jharkhand High Court · (2012) 4 JCR 160
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 140, 161, 162, 163, 163APenal Code, 1860 (IPC) — Section 279, 337, 338
High Courts24 Aug 2011
Pramila Kumari Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 08 JH CK 0134
High Courts24 Aug 2011
Kashmir Vastralaya Collection Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 08 JH CK 0132
Electricity Act, 2003 — Section 42(5)
High Courts24 Aug 2011
Suchita Kriplani Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0128
High Courts24 Aug 2011
Bijay Kumar Jayswal Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0127
High Courts24 Aug 2011Allowed
Mahadeo Prasad Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 08 JH CK 0102
Bihar Pension Rules, 1950 — Rule 201, 202(1), 43
High Courts24 Aug 2011
Bharat Petroleum Corporation Ltd. Vs Petroleum Corporation and Others
Jharkhand High Court · (2011) 08 JH CK 0081