High Courts06 Sept 2011
Manoj Oraon Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 358
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 22 of 89
High Courts06 Sept 2011
Maa Jagdambe Coal Briquette, Palamu Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 355
High Courts06 Sept 2011
Irniyus Tigga and Others Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 212
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(1)Constitution of India, 1950 — Article 215, 22, 22(1), 226Criminal Procedure Code, 1973 (CrPC) — Section 303
High Courts06 Sept 2011Allowed
M/s Setu Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 374
Contract Act, 1872 — Section 175(3), 70
High Courts06 Sept 2011Dismissed
Karu Sah Vs The State of Jharkhand, Luxmi Sah, Vikram Sah and Shivcharan Sah
Jharkhand High Court · (2012) 2 JCR 384 : (2012) 2 JCR 145
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts05 Sept 2011Allowed
Ram Pravesh Sharma Vs Smt. Bindu Devi
Jharkhand High Court · AIR 2012 Jhar 51 : (2011) 4 JCR 350
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A
High Courts05 Sept 2011Dismissed
Sheolal Harizan Vs Bharat Coking Coal Limited and Another
Jharkhand High Court · (2011) 09 JH CK 0099
High Courts05 Sept 2011Dismissed
Anil Kumar Barnawal Vs Bharat Lal Burnawal and Another
Jharkhand High Court · (2012) 4 JCR 350 : (2012) 3 JLJR 436
High Courts02 Sept 2011Dismissed
Md. Shaheed Ahmad Vs Alimum Nisha
Jharkhand High Court · (2011) 09 JH CK 0135
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15, 23, 24, 26, 5Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Sept 2011Dismissed
Rajiv Gupta Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 4 JCR 352
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts02 Sept 2011Dismissed
Sumia Devi @ Suma Devi @ Sumitra Devi and Gokul Mahto Vs The State of Jharkhand
Jharkhand High Court · (2011) 09 JH CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 302, 304(B)
High Courts02 Sept 2011Dismissed
Shivdutt Sharma Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 4 JCR 388
Criminal Procedure Code, 1973 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 120B, 420
High Courts02 Sept 2011Dismissed
Ravindra Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 09 JH CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 389(2)Penal Code, 1860 (IPC) — Section 201, 302, 364(A)
High Courts02 Sept 2011
Ramchandra Sao @ Ramchandra Pd. Sahu, Punam Kumari and Chintamani Devi Vs State of Jharkhand and Ashish Kumar
Jharkhand High Court · (2011) 4 JCR 349
High Courts02 Sept 2011Dismissed
Rajendar Pandey Vs State of Jharkhand
Jharkhand High Court · (2012) 2 JCR 149
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482
High Courts01 Sept 2011Dismissed
Muneshwar and Others Vs The Presiding Officer, Central Govt. Industrial Tribunal No. 1, Dhanbad and Another
Jharkhand High Court · (2011) 4 JCR 369
Evidence Act, 1872 — Section 106Industrial Disputes Act, 1947 — Section 10, 6N
High Courts01 Sept 2011
Dwarika Nath Pandit Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 287
High Courts01 Sept 2011
State of Bihar Vs Mostt. Gaura and Others
Jharkhand High Court · (2012) 1 JCR 223
Land Acquisition Act, 1894 — Section 18, 4
High Courts01 Sept 2011
M/s. Suman Industrial Corporation and Another Vs The State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2011) 09 JH CK 0076
Chotanagpur Tenancy Act, 1908 — Section 21, 22, 23, 46, 71A
High Courts01 Sept 2011Allowed
Pawan Kumar Agarwal @ Pawan Agarwal Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 2 JCR 40
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2