COURT ARCHIVE

Uttarakhand High Court judgments, 2026

1,115 judgments · page 9 of 56

High Courts17 Sept 2026Allowed

Salman & Ors. Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 2743

Dowry Prohibition Act, 1961-Sections 3/4Muslim Women (Protection of Rights on Marriage) Act, 2019-Sections 3/4Bharatiya Nyaya Sanhita, 2023-Sections 115(2), 351(2), 352, 74 and 85
High Courts17 Sept 2026

Mohd. Basheer Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 09 UK CK 2457

Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Rules-Rule 15Indian Forest Act, 1927-Section 61-A(2), 61-A(4)