High Courts31 Dec 2020Allowed
Bharat Sanchar Nigam Ltd. Vs Vishnu Prasad Uniyal
Uttarakhand High Court · (2020) 12 UK CK 0085
COURT ARCHIVE
Uttarakhand High Court judgments, 2020
691 judgments · page 1 of 35
High Courts31 Dec 2020Dismissed
Commissioner, Commercial Tax, Uttarakhand, Dehradun Vs M/s Emami Ltd., Mohabewala, Dehradun
Uttarakhand High Court · (2020) 12 UK CK 0084
High Courts31 Dec 2020Allowed
Akhlaq Hussain Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 12 UK CK 0083
Code Of Criminal Procedure, 1973 — Section 145, 145(1), 145(8), 146, 146(1), 397, 398
High Courts31 Dec 2020Dismissed
M Bhushan Saklani Vs Union Of India & Others
Uttarakhand High Court · (2020) 12 UK CK 0082
Central Industrial Security Force Rules, 2001 — Rule 36, 54
High Courts31 Dec 2020Dismissed
Hamid Hussain Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2020) 12 UK CK 0081
Indian Penal Code, 1860 — Section 147, 325, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 200, 202, 244
High Courts31 Dec 2020Allowed
Devendra Singh Khinchiyal Vs State Of Uttarakhand
Uttarakhand High Court · (2020) 12 UK CK 0080
Indian Penal Code, 1860 — Section 90, 375, 376(2)(n)Code Of Criminal Procedure, 1973 — Section 437A
High Courts31 Dec 2020Dismissed
Sunil Panwar Vs Public Services Tribunal Uttarakhand, Dehradun nd Others
Uttarakhand High Court · (2020) 12 UK CK 0079
Indian Penal Code, 1860 — Section 279, 304A, 338Uttar Pradesh Police Officers Of The Subordinate Ranks (Punishment And Appeal) Rules, 1991 — Rule 4(1)(a), 4(1)(b), 5(1), 5(2), 14(1), 14(2)
High Courts31 Dec 2020Allowed
Anil Kumar Saxena And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0078
Uttar Pradesh Pravidhik Shiksha Adhiniyam, 1962 — Section 23Uttar Pradesh General Clauses Act, 1904 — Section 21Constitution Of India, 1950 — Article 14, 16, 39(1)(d)
High Courts30 Dec 2020Allowed
Sonu Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0077
Negotiable Instrument Act, 1881 — Section 138
High Courts30 Dec 2020Allowed
Chandra Shekhar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2020) 12 UK CK 0076
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Uttarakhand Subordinate Service Rules, 2010 — Rule 02, 04, 4(1), 4(2)
High Courts29 Dec 2020Allowed
Rajesh Kushwah & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0075
Constitution Of India, 1950 — Article 14
High Courts29 Dec 2020Dismissed
Vinay Kumar Mishra Vs Anjali
Uttarakhand High Court · (2020) 12 UK CK 0074
Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 35BCode Of Civil Procedure, 1908 — Order 23 Rule 1
High Courts28 Dec 2020Allowed
State Of Uttarakhand Vs Phoolwa & Others
Uttarakhand High Court · (2020) 12 UK CK 0072
Indian Penal Code, 1860 — Section 34, 300, 304, 304(II)Code Of Criminal Procedure, 1973 — Section 313
High Courts28 Dec 2020Dismissed/ Allowed
State Of Uttarakhand & Others Vs Babar Khan And Two Others
Uttarakhand High Court · (2020) 12 UK CK 0071
Indian Penal Code, 1860 — Section 34, 120B, 302, 304A, 307, 337, 437ACode Of Criminal Procedure, 1973 — Section 161, 164, 222, 313
High Courts28 Dec 2020Dismissed
Tulsi & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0070
High Courts23 Dec 2020Dismissed
Commissioner, Commercial Tax, Uttarakhand, Dehradun Vs Karyapalak Engineer
Uttarakhand High Court · (2020) 12 UK CK 0068
High Courts23 Dec 2020Dismissed
Commissioner, Commercial Tax, Uttarakhand, Dehradun Vs Karyapalak Engineer, Central Division-1, C.P.W.D
Uttarakhand High Court · (2020) 12 UK CK 0067
High Courts23 Dec 2020Disposed Of
Varun Deval & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0066
Indian Penal Code, 1860 — Section 504, 506Constitution Of India, 1950 — Article 226
High Courts23 Dec 2020Disposed Of
Priyanshu Thakur & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0065
Indian Penal Code, 1860 — Section 323, 504, 506Constitution Of India, 1950 — Article 226
High Courts22 Dec 2020Disposed Of
Harish Rautela Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2020) 12 UK CK 0063
Constitution Of India, 1950 — Article 300A