High Courts31 Dec 2013Allowed
Avinash Semalty and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) CriLJ 1069
COURT ARCHIVE
Uttarakhand High Court judgments, 2013
448 judgments · page 1 of 23
High Courts31 Dec 2013
Harjeet Singh Kochhar Vs State of Uttarakhand Sapna Vs Collector/District Magistrate,Dehradun
Uttarakhand High Court · (2014) 1 UC 779
High Courts30 Dec 2013Dismissed
Sajjan Kumar Goel Vs State of Uttaranchal and Others
Uttarakhand High Court · (2014) CriLJ 1247
High Courts27 Dec 2013
Samsung Heavy Industries Co. Ltd. Vs Director of Income Tax (International Taxation) and Another
Uttarakhand High Court · (2014) 265 CTR 109 : (2014) 221 TAXMAN 315
High Courts26 Dec 2013
Arun Kumar Kashyap Vs State of Uttaranchal
Uttarakhand High Court · (2014) 1 UC 539
High Courts26 Dec 2013
Smt. Devki Devi Vs State of Uttaranchal
Uttarakhand High Court · (2014) CriLJ 1439
High Courts26 Dec 2013Dismissed
Rahul Barhat Vs State of Uttarakhand and Another
Uttarakhand High Court · (2014) CriLJ 1242
High Courts26 Dec 2013Dismissed
Manoj Kumar Pal Vs Smt. Mamta and Others
Uttarakhand High Court · (2014) CriLJ 993
High Courts23 Dec 2013
Mahesh Chandra Dalakoti Vs Managing Director and Others
Uttarakhand High Court · (2014) 141 FLR 151 : (2014) LabIC 995 : (2014) 2 LLN 543 : (2014) LLR 368
High Courts19 Dec 2013
Director of Income Tax and Another Vs Dolphin Drilling Ltd.
Uttarakhand High Court · (2014) 264 CTR 319 : (2014) 221 TAXMAN 489
High Courts19 Dec 2013
Naushad Hussain Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) CriLJ 740
High Courts18 Dec 2013
Director of Income Tax Vs B.G. Exploration and Production India Ltd.
Uttarakhand High Court · (2014) 221 TAXMAN 355
High Courts10 Dec 2013Dismissed
Committee of Management and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) LabIC 385
High Courts06 Dec 2013Dismissed
Sonu Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2014) CriLJ 1170
High Courts06 Dec 2013
Mohd. Haris @ Aayen @ Aryan Vs State of Uttarakhand
Uttarakhand High Court · (2014) 1 NCC 315
High Courts05 Dec 2013
Deepak Bhatt Vs State of Uttarakhand
Uttarakhand High Court · (2014) 84 ALLCC 864
High Courts04 Dec 2013Dismissed
Smt. Kunti Devi Vs State of Uttaranchal
Uttarakhand High Court · (2014) 84 ALLCC 861
High Courts04 Dec 2013
Suresh Kumar Saini Vs Power Grid Corporation of India Ltd. and Others
Uttarakhand High Court · AIR 2014 Utt 17 : (2014) 102 ALR 890
High Courts04 Dec 2013
Mohd. Safi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 2 ALJ 322 : (2014) CriLJ 665 : (2014) 2 RCR(Criminal) 546
High Courts04 Dec 2013Dismissed
Dharmendra and Another Vs Dhani Ram
Uttarakhand High Court · (2014) 84 ALLCC 871