High Courts27 Dec 2018Disposed Off
Devendra Singh Bisht Vs District Magistrate Bageshwar And Others
Uttarakhand High Court · (2018) 12 UK CK 0086
COURT ARCHIVE
Uttarakhand High Court judgments, 2018
1,394 judgments · page 1 of 70
High Courts21 Dec 2018Dismissed
Manoj Paras & Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2018) 12 UK CK 0085
Code Of Criminal Procedure, 1973 — Section 482Uttar Pradesh Gangster Act, 1986 — Section 2, 3Indian Penal Code, 1860 — Section 34, 323, 342, 365, 452, 504, 506
High Courts21 Dec 2018Dismissed
Divya Pharmacy Vs Union Of India And Others
Uttarakhand High Court · (2018) 12 UK CK 0084
Biological Diversity Act, 2002 — Section 2, 2(c), 2(g), 2(9), 3, 3(2), 4, 6, 7, 18(1), 19, 20, 21, 21(2), 21(2)(f), 21(4), 23, 23(a), 23(b), 24, 24(2), 32, 52A, 64Income tax Act, 1961 — Section 2Insurance Act, 1938 — Section 2D, 33, 33(1)
High Courts21 Dec 2018Disposed Off
M/s Mahalaxmi Stone Crusher Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 12 UK CK 0083
High Courts21 Dec 2018Dismissed
Priya Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2018) 12 UK CK 0082
Indian Penal Code, 1860 — Section 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 8, 9Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 143
High Courts20 Dec 2018Dismissed
Sanjeev Kumar S/o Bindeshwar & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 12 UK CK 0081
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 3, 106
High Courts20 Dec 2018Disposed Off
Mahendra Singh & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 12 UK CK 0080
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts20 Dec 2018Dismissed
Dr. Harish Kumar Vs Dr. S.C. Gairola & Others
Uttarakhand High Court · (2018) 12 UK CK 0079
Administrative Tribunals Act, 1985 — Section 14(1), 17, 19Contempt Of Courts Act, 1971 — Section 2(a), 2(b), 11, 12, 19, 19(1)(b), 30Constitution Of India, 1950 — Article 215, 226, 227, 235, 323A(2)(b), 323B(3)(d)
High Courts19 Dec 2018Disposed Off
Mohd Umar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 12 UK CK 0078
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts19 Dec 2018Dismissed
Gurbachan Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 12 UK CK 0077
Code Of Criminal Procedure, 1973 — Section 319, 482
High Courts19 Dec 2018Dismissed
Virendra Singh & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2018) 12 UK CK 0076
Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 156(3), 482
High Courts19 Dec 2018Dismissed
Gaurav Pathak & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 12 UK CK 0075
Constitution Of India, 1950 — Article 309
High Courts19 Dec 2018
Kanwar Amninder Singh Vs High Court Of Uttarakhand And Another
Uttarakhand High Court · (2018) 12 UK CK 0074
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Uttarakhand Government Servant (Discipline And Appeal) Rules, 2003 — Rule 4, 4(1)Constitution Of India, 1950 — Article 226
High Courts19 Dec 2018Disposed Off
Subhash Arora & Others Vs Union Of India & Others
Uttarakhand High Court · (2018) 12 UK CK 0073
Companies Act, 2013 — Section 164, 164(2)
High Courts19 Dec 2018Disposed Off
Ranbir Singh Vs Prescribed Authority & Another
Uttarakhand High Court · (2018) 12 UK CK 0072
Uttar Pradesh Imposition Of Ceiling Act On Land Holdings Act, 1960 — Section 9, 11, 12, 12AUttar Pradesh Agricultural Credit Act, 1973 — Section 2Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 153
High Courts19 Dec 2018Dismissed
A Square Systems Vs Maharashtra Plastic And Industries
Uttarakhand High Court · (2018) 12 UK CK 0071
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts19 Dec 2018Allowed
Vipul Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2018) 12 UK CK 0065
Indian Penal Code, 1860 — Section 120B, 386, 388, 389
High Courts18 Dec 2018Disposed Off
Rajendra Singh Jagwan & Others Vs Om Prakash & Others
Uttarakhand High Court · (2018) 12 UK CK 0070
High Courts18 Dec 2018Dismissed
Dinesh Chandra Bhagat & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2018) 12 UK CK 0069
Constitution Of India, 1950 — Article 226
High Courts18 Dec 2018Disposed Off
Chandra Kattha Industries Pvt. Ltd And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 12 UK CK 0068
Uttar Pradesh Trade Tax Act, 1948 — Section 4B, 4B(1)Central Sales Tax Act, 1956 — Section 2(g), 3, 3(a), 3(b), 4, 4(1), 4(2), 4(2)(a), 8, 8(1), 8(3), 8(4), 8(5)Sales Of Goods Act, 1930 — Section 19(3), 20, 21, 22, 23, 24, 64, 64(2)