High Courts31 Dec 2012
Mujammil Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 12 UK CK 0041
Electricity Act, 2003 — Section 135
COURT ARCHIVE
Uttarakhand High Court judgments, 2012
737 judgments · page 1 of 37
High Courts29 Dec 2012Allowed
Rahasan Vs State of Uttaranchal
Uttarakhand High Court · (2013) 1 DMC 628
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts28 Dec 2012Dismissed
Commissioner of Central Excise Vs Usha Breco Ltd.
Uttarakhand High Court · (2013) 19 GSTR 14 : (2013) 38 STT 682
High Courts28 Dec 2012
Doon Security Services Vs Customs, Excise and Service Tax Appellate Tribunal and Another
Uttarakhand High Court · (2013) 19 GSTR 163 : (2013) 59 VST 117
Finance Act, 1994 — Section 67
High Courts28 Dec 2012
Balak Singh and Others Vs State of Uttaranchal (Now State of Uttarakhand)
Uttarakhand High Court · (2013) 1 NCC 164
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 325
High Courts28 Dec 2012Dismissed
Commissioner of Customs and Central Excise Vs Bazpur Co-Operative Sugar Factory
Uttarakhand High Court · (2013) 19 GSTR 166
High Courts28 Dec 2012Dismissed
Commissioner of Central Excise Vs Purushottam Industries Ltd.
Uttarakhand High Court · (2013) 19 GSTR 165
High Courts27 Dec 2012
Commissioner, Commercial Tax Vs Eastman Agro Mills Ltd.
Uttarakhand High Court · (2013) 60 VST 325
High Courts27 Dec 2012
Commissioner, Commercial Tax (Earlier Trade Tax) Vs D.S.M. Sugar (Kashipur) Ltd.
Uttarakhand High Court · (2013) 59 VST 535
High Courts27 Dec 2012
Satish Karanwal Vs State
Uttarakhand High Court · (2013) 1 NCC 293
Criminal Procedure Code, 1973 (CrPC) — Section 313, 464Income Tax Act, 1961 — Section 132Penal Code, 1860 (IPC) — Section 147, 149, 332, 353, 390
High Courts27 Dec 2012Dismissed
Kashmir Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2013) CriLJ 1108
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts27 Dec 2012
Commissioner, Commercial Tax Vs Supa Biotech Pvt. Ltd.
Uttarakhand High Court · (2013) 59 VST 478
High Courts26 Dec 2012Dismissed
U.P. State Road Transport Corporation Vs State of U.P.
Uttarakhand High Court · (2013) LabIC 574 : (2013) 2 LLJ 762
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4(K), 4K
High Courts24 Dec 2012Dismissed
State of Uttarakhand Vs Irfan and Others
Uttarakhand High Court · (2013) CriLJ 820
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts20 Dec 2012Dismissed
State of Uttarakhand Vs Deepu Das and Another
Uttarakhand High Court · (2013) CriLJ 746
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376
High Courts19 Dec 2012Dismissed
M/s. New Asian Construction Company Vs UJVN Limited
Uttarakhand High Court · AIR 2013 Utt 29 : (2013) 111 BC 554
Arbitration and Conciliation Act, 1996 — Section 36, 9
High Courts19 Dec 2012Dismissed
State of Uttarakhand Vs Suresh Pal
Uttarakhand High Court · (2013) 1 NCC 317
Penal Code, 1860 (IPC) — Section 302, 504
High Courts18 Dec 2012Allowed
Sharvshri Sita Ram Anirudh Kumar Vs Commissioner, Trade Tax
Uttarakhand High Court · (2013) 60 VST 111
Uttar Pradesh Trade Tax Act, 1948 — Section 15A, 28A(1)
High Courts18 Dec 2012
Commissioner, Commercial Tax Vs India Iron Store
Uttarakhand High Court · (2013) 59 VST 476
High Courts17 Dec 2012Dismissed
Shri Krsna Urja Project Ltd. Vs Commissioner of Customs and Central Excise
Uttarakhand High Court · (2013) 19 GSTR 16