COURT ARCHIVE

Uttarakhand High Court judgments, 2024

1,435 judgments · page 1 of 72

High Courts31 Dec 2024Allowed

Furkan Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 12 UK CK 0095

Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11Prevention Of Cruelty To Animal Act, 1960 — Section 3, 11
High Courts31 Dec 2024Allowed

Deepa Srivastava Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 12 UK CK 0091

Indian Penal Code, 1860 — Section 406, 409, 420Uttrakhand Protection Of Interest Of Depositors (In Financial Establishment) Act, 2005 — Section 3
High Courts31 Dec 2024Allowed

Abhay Srivastava Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 12 UK CK 0089

Indian Penal Code, 1860 — Section 420Uttrakhand Protection Of Interests Of Depositors (In Financial Establishment) Act, 2005 — Section 3, 406, 409
High Courts27 Dec 2024Allowed

Sonu Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 12 UK CK 0078

Bharatiya Nyaya Sanhita, 2023 — Section 65(1), 115(2)Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4(2)