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Uttarakhand High Court judgments, 2011

1,684 judgments · page 1 of 85

High Courts29 Dec 2011Allowed

Smt. Rahasan Vs State of Uttaranchal

Uttarakhand High Court · (2011) 12 UK CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304(B), 498(A)