High Courts22 Dec 2006Allowed
Ratan Kumar Srivastava Vs State Of Uttaranchal and Anr
Uttarakhand High Court · (2006) NCC 409
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
Uttarakhand High Court judgments, 2006
515 judgments · page 1 of 26
High Courts22 Dec 2006Allowed
Ratan Kumar Srivastava Vs State of Uttaranchal and Another
Uttarakhand High Court · (2007) 2 UC 728
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts21 Dec 2006Dismissed
Kunwar Singh and Others Vs State Of Uttranchal
Uttarakhand High Court · (2006) NCC 920
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 332, 333, 34
High Courts21 Dec 2006
Smt. Parwati Devi and Others Vs State of U.P. and Others
Uttarakhand High Court · (2007) 3 UC 1375
Motor Vehicles Act, 1939 — Section 110B, 92A, 92BMotor Vehicles Act, 1988 — Section 140, 163A, 173
High Courts21 Dec 2006
Sukhveer Sharma Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) 2 UC 968
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 146, 146(1)
High Courts19 Dec 2006Allowed
Devendra Prasad Joshi Vs Union of India (UOI) and Others
Uttarakhand High Court · (2007) 2 UC 916
Air Force Pension Regulations, 1961 — Regulation 153Air Force Rules, 1969 — Rule 15
High Courts19 Dec 2006Allowed
Komal Singh No. 4066050 Rifleman Vs Union of India (UOI) and Others
Uttarakhand High Court · (2007) 2 UC 1213
Army Rules, 1954 — Rule 13(3)Pension Regulations for Army, 1961 — Regulation 173
High Courts19 Dec 2006
Uttaranchal Forest Development Corporation and Others Vs Bhupal Singh Jalal
Uttarakhand High Court · (2007) 3 UC 1340
High Courts19 Dec 2006Dismissed
Kundan Lal Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) 3 UC 1344
High Courts18 Dec 2006Allowed
Sarju Prasad Tyagi Vs State of U.P. and Others
Uttarakhand High Court · (2007) 2 UC 929
High Courts18 Dec 2006
Smt. Mohendra Kaur Chaudhary Vs Bhole and Others
Uttarakhand High Court · (2007) 3 UC 1362
Motor Vehicles Act, 1988 — Section 173
High Courts18 Dec 2006Dismissed
Ramji Lal Vs Board of Revenue, U.P.
Uttarakhand High Court · (2007) 3 UC 1336
Constitution of India, 1950 — Article 226
High Courts18 Dec 2006Dismissed
Manoj Suyal Vs General Manager, Allahabad Bank and Others
Uttarakhand High Court · (2007) 3 UC 1338
High Courts18 Dec 2006Allowed
Shailendra Singh and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2006) 12 UK CK 0007
Constitution of India, 1950 — Article 142, 226, 227Hindi Sahitya Sammelan Act, 1962 — Section 17
High Courts18 Dec 2006Dismissed
Pradeep Kumar Saxena Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) 3 UC 1350
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409Uttaranchal Government Servant (Discipline and Appeal) Rules, 2003 — Rule 4(3)
High Courts15 Dec 2006Dismissed
State of U.P. and Another Vs Smt. Santoshi Devi and Another
Uttarakhand High Court · (2007) 3 UC 1404
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Dec 2006Dismissed
Daulat Singh Vs State of Uttrakhand
Uttarakhand High Court · (2007) CriLJ 1854 : (2007) 3 UC 1366 : (2007) 1 UD 173
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 498A
High Courts08 Dec 2006Allowed
Hukam Singh Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) 1 AWC 919 : (2007) 2 UC 1312 : (2007) 1 UD 459
High Courts08 Dec 2006Allowed
United India Insurance Company Ltd. Vs Smt. Bholi Begum and Others
Uttarakhand High Court · (2007) 2 UC 1019
Motor Vehicles Act, 1988 — Section 140, 166, 166(1), 166(2), 173
High Courts07 Dec 2006Allowed
Smt. Sateshwari and Others Vs U.P. Zila Adhikari (Nazul)/Deputy Director of Consolidation and Others
Uttarakhand High Court · (2007) 2 UC 995
Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48