High Courts23 Dec 2015
Vikas Kumar and Others Vs Mohan Singh Tomkiyal and Others
Uttarakhand High Court · (2015) 12 UK CK 0002
COURT ARCHIVE
Uttarakhand High Court judgments, 2015
372 judgments · page 1 of 19
High Courts11 Dec 2015Allowed
Chandra Shekhar Tiwari and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 12 UK CK 0001
High Courts04 Dec 2015
Lalit Chaudhary Vs State of Uttarakhand & others
Uttarakhand High Court · (2015) 12 UK CK 0004
Code of Criminal Procedure, 1973, Section 41, Section 41A - When police may arrest without warrantIndian Penal Code, 1860, Section 498A, Section 323, Section 506, Section 504 - Husband or relative of husband of a woman subjecting her to cruelty - Punishment for voluntarily causing hurt - Punishment for criminal ,intimidation - Intentional insult with intent to provoke breach of the peaceDowry Prohibition Act, 1961, Section 3, Section 4 - Penalty for giving or taking dowry - Penalty for demanding dowry
High Courts26 Nov 2015
United Spirits Limited and Others Vs Uttarakhand Agricultural Produce Marketing Board and Others
Uttarakhand High Court · (2015) 11 UK CK 0002
Constitution of India, 1950 - Article 14, 226
High Courts03 Nov 2015Allowed
Yunis and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2016) 148 FLR 535 : (2015) 4 LLJ 745
High Courts16 Sept 2015Dismissed
Beghvati Vs Commissioner, Garhwal Mandal and Others
Uttarakhand High Court · (2015) 129 RD 745
Constitution of India, 1950 - Article 227Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 10, 11-A, 27, 49, 52Uttar Pradesh Land Revenue Act, 1901 - Section 234, 28, 9
High Courts08 Sept 2015Disposed Off
Padma Kumar Devi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 129 RD 748
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 - Section 5
High Courts04 Sept 2015Dismissed
Sanjay Kumar and Others Vs Jagdish Chandra and Others
Uttarakhand High Court · (2015) 129 RD 737
Limitation Act, 1963 - Section 27Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 209, 210, 229-B
High Courts28 Aug 2015
Commissioner of Income Tax Vs All Saints College Society Nainital and Others
Uttarakhand High Court · (2015) 08 UK CK 0017
Civil Procedure Code, 1908 (CPC) - Section 21Constitution of India, 1950 - Article 215Income Tax Act, 1961 - Section 11, 12-A, 260A, 260A(7)
High Courts27 Aug 2015Dismissed
State of Uttarakhand Vs Naresh Singh Bohra and Others
Uttarakhand High Court · (2016) 92 ALLCC 300 : (2015) CriLJ 4945 : (2016) 1 DMC 360
Dowry Prohibition Act, 1961 - Section 2, 3, 4Penal Code, 1860 (IPC) - Section 107, 304-B, 306, 498-A
High Courts19 Aug 2015
Guru Nanak Education Trust Vs Union of India and Others
Uttarakhand High Court · (2015) 08 UK CK 0007
Income Tax Act, 1961 - Section 10, 10(22), 10(23-C), 10(23C)(vi), 10(23-C)(VI)
High Courts14 Aug 2015Allowed
Vinod Kumar Agarwal Vs U.P. Financial Corporation and Others
Uttarakhand High Court · AIR 2015 Utt 148 : (2016) 1 BC 574 : (2016) 1 UC 90
Constitution of India, 1950 - Article 12, 14Contract Act, 1872 - Section 151, 152State Financial Corporations Act, 1951 - Section 29, 31, 32-G
High Courts13 Aug 2015
Hira Singh Sobti Contracts Ltd. Vs Commissioner, Commercial Tax
Uttarakhand High Court · (2015) 08 UK CK 0013
High Courts13 Aug 2015
Commissioner of Income Tax, Dehradun Vs Uttarakhand Van Vikas Nigam
Uttarakhand High Court · (2015) 08 UK CK 0008
Income Tax Act, 1961 - Section 147, 148, 149, 149(1), 149(1)(b)
High Courts06 Aug 2015Dismissed
Mangal Singh Vs Govind Ram Kandwal
Uttarakhand High Court · (2016) 114 ALR 173 : (2016) 130 RD 703
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Order 6 Rule 15, Order 7 Rule 11, Order 7 Rule 3Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 229B
High Courts06 Aug 2015Dismissed
Mohan Singh Rana Vs Chandra Shekhar Tiwari and Others
Uttarakhand High Court · (2016) 1 RCR(Rent) 71
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 115Constitution of India, 1950 - Article 227
High Courts06 Aug 2015Dismissed
Gurvinder Singh Chadha Vs Chief Secretary, State of Uttarakhand and Others
Uttarakhand High Court · (2015) 08 UK CK 0003
Constitution of India, 1950 - Article 12, 14, 142, 162, 19Uttarakhand Agricultural Produce Marketing (Development And Regulation) Act, 2011 - Section 16, 2(i), 2(iv), 2(v), 2(xlii)
High Courts05 Aug 2015Dismissed
State of Uttarakhand Vs Vinod Singh and Others
Uttarakhand High Court · (2015) 2 NCC 815
Penal Code, 1860 (IPC) - Section 201, 302, 304-B, 34, 498-A
High Courts05 Aug 2015Allowed
Kichha Sugar Company Vs Ram Kripal
Uttarakhand High Court · (2015) 3 LLJ 742 : (2016) 1 LLN 526
High Courts05 Aug 2015Dismissed
Amar Singh Rawat and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 2358