High Courts16 Jul 2015Disposed Off
Ramayan Ram Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) LabIC 4086
COURT ARCHIVE
Uttarakhand High Court judgments, 2015
372 judgments · page 3 of 19
High Courts13 Jul 2015Allowed
Sushila and Others Vs District Judge and Others
Uttarakhand High Court · (2015) 112 ALR 570 : (2016) 1 RCR(Rent) 166 : (2016) 1 UC 101
Constitution of India, 1950 - Article 227Uttar Pradesh Municipalities Act, 1916 - Section 278Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1), 21(1)(a), 21(1)(b), 22
High Courts09 Jul 2015Allowed
Bhare Alam and Others Vs State of Uttaranchal
Uttarakhand High Court · (2015) 91 ALLCC 456
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 147, 148, 149, 307
High Courts08 Jul 2015Dismissed
Surendra Singh and Others Vs Addl. Chief Revenue Commissioner and Others
Uttarakhand High Court · (2015) 129 RD 60
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 209
High Courts08 Jul 2015Allowed
Alam Vs State of Uttaranchal and Others
Uttarakhand High Court · (2015) 129 RD 56
Uttar Pradesh Land Revenue Act, 1901 - Section 201, 219, 40, 41, 43
High Courts08 Jul 2015Dismissed
Puran Chandra Melkani Vs Gopal Singh
Uttarakhand High Court · (2015) 2 NCC 821
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 482Penal Code, 1860 (IPC) - Section 420, 463, 464, 468, 469
High Courts08 Jul 2015Allowed
Veer Kishan Sharma Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 113 ALR 555 : (2015) 129 RD 58
High Courts08 Jul 2015Partly Allowed
Vinod Kumar Vs State
Uttarakhand High Court · (2015) 91 ALLCC 207 : (2016) 1 Crimes 473
Criminal Procedure Code, 1973 (CrPC) - Section 161Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 302, 304-B, 306, 498-A
High Courts08 Jul 2015
Pernod Ricard India (Pvt.) Limited Vs State of Uttarakhand and Others
Uttarakhand High Court · (2016) 87 VST 180
Constitution of India, 1950 - Article 14, 154, 166, 226Uttar Pradesh General Clauses Act, 1904 - Section 21
High Courts08 Jul 2015Allowed
Krishna Kumar Vs State of Uttaranchal
Uttarakhand High Court · (2016) CriLJ 65
Criminal Procedure Code, 1973 (CrPC) - Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 27, 41, 42
High Courts07 Jul 2015Partly Allowed
Kanti Ballabh Satyawali Vs Rewadhar Satyawali and Others
Uttarakhand High Court · (2015) 112 ALR 553 : (2015) 129 RD 572
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 14 Rule 2(2), Order 20 Rule 5, Order 41 Rule 22
High Courts07 Jul 2015Dismissed
Harvans Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2015 Utt 128
Constitution of India, 1950 - Article 226
High Courts07 Jul 2015
Maheshwar Dutt Vs Addl. Chief Revenue Commissioner and Others
Uttarakhand High Court · (2015) 07 UK CK 0007
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 22 Rule 3, Order 22 Rule 4Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 176, 229-B
High Courts07 Jul 2015Dismissed
Mamraj Singh Vs General Manager, (PandA), B.H.E.L. and Others
Uttarakhand High Court · AIR 2015 Utt 114 : (2015) 112 ALR 558 : (2016) 1 BC 188 : (2015) 129 RD 577
Constitution of India, 1950 - Article 70Limitation Act, 1963 - Section 18, 30
High Courts06 Jul 2015Dismissed
Pratap Singh Mewal Vs Ragunath Singh and Others
Uttarakhand High Court · (2015) 112 ALR 548
High Courts06 Jul 2015Partly Allowed
New India Assurance Co. Ltd. Vs Kulvinder Singh and Others
Uttarakhand High Court · (2015) 4 ACC 76
High Courts06 Jul 2015Allowed
Moon Tours and Travels and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2015 Utt 129 : (2015) 112 ALR 551
High Courts06 Jul 2015Dismissed
Rais Ahmad Vs Hazi Wali Mohammad
Uttarakhand High Court · (2015) 112 ALR 545
Constitution of India, 1950 - Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
High Courts03 Jul 2015Partly Allowed
Ram Lal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 112 ALR 563 : (2015) 147 FLR 907 : (2016) 1 LLN 521
High Courts03 Jul 2015Disposed Off
Chandra Sekhar Bhatt and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 NCC 817
Penal Code, 1860 (IPC) - Section 306