High Courts07 Jan 2015Allowed
Madan Lal and Others Vs Lokayukta and Others
Uttarakhand High Court · (2015) 1 UC 432
Uttar Pradesh Lokayukta and Up-Lokayuktas Act, 1975 - Section 2, 2 (j)(iii), 9, 9(1), 9(1)(b)
COURT ARCHIVE
Uttarakhand High Court judgments, 2015
372 judgments · page 19 of 19
High Courts07 Jan 2015Disposed off
Hira Singh Bargali Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 645
High Courts07 Jan 2015
Hariya and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 90 ALLCC 94 : (2015) 2 NCC 122 : (2015) 1 NCC 30 : (2015) 1 UC 420
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 380, 427Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(X)
High Courts07 Jan 2015
Ram Chandra and Others Vs Lal Singh
Uttarakhand High Court · (2015) 90 ALLCC 75 : (2015) 2 NCC 139 : (2015) 1 NCC 23 : (2015) 1 UC 417
Criminal Procedure Code, 1973 (CrPC) - Section 190(1)(a), 482Penal Code, 1860 (IPC) - Section 147, 304, 323, 324, 34
High Courts07 Jan 2015Disposed off
Head Constable 41 A.P. Puran Singh Vs State of Uttarakhand
Uttarakhand High Court · (2015) 01 UK CK 0003
Penal Code, 1860 (IPC) - Section 223Probation of Offenders Act, 1958 - Section 12, 3, 4
High Courts06 Jan 2015Dismissed
Anil Chaudhary and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 1759
High Courts06 Jan 2015Disposed off
Gorkha Sudhar Samiti Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 01 UK CK 0039
High Courts06 Jan 2015Dismissed
Roshni Devi Vs Director, Rehabilitation and Others
Uttarakhand High Court · (2015) 01 UK CK 0035
Land Acquisition Act, 1894 - Section 4
High Courts06 Jan 2015Disposed off
Parihar Minerals Private Limited Vs Registrar of Companies Uttarakhand
Uttarakhand High Court · (2015) 1 UC 409
Companies Act, 1956 - Section 560, 560(6)
High Courts06 Jan 2015Allowed
Niyaz Ahmad Vs Tehsildar, Kashipur
Uttarakhand High Court · (2015) 127 RD 44 : (2015) 3 UC 1874
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 37, 51, 58Constitution of India, 1950 - Article 21Uttar Pradesh Agricultural Credit Act, 1973 - Section 10-B, 11, 11A, 11-A, 12
High Courts05 Jan 2015Allowed
Jyoti Prasad Bhatt Vs District Judge, Tehri Garhwal and Others
Uttarakhand High Court · (2015) 3 UC 1775
Constitution of India, 1950 - Article 345
High Courts05 Jan 2015Allowed
Deepak Singhal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 90 ALLCC 84 : (2015) 1 UC 396
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 394, 504, 506