High Courts19 Jan 2015Allowed
Virendra Kumar Pathak and Others Vs Director Indian Institute of Technology and Others
Uttarakhand High Court · (2015) 01 UK CK 0054
COURT ARCHIVE
Uttarakhand High Court judgments, 2015
372 judgments · page 17 of 19
High Courts19 Jan 2015Allowed
Trilok Singh Vs District Magistrate, Bageshwar and Others
Uttarakhand High Court · AIR 2015 Utt 37 : (2015) 3 BC 733 : (2015) 3 UC 1828
Uttar Pradesh Land Revenue Act, 1901 - Section 183Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 287-A
High Courts19 Jan 2015
Ramesh Chandra Gururani Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 264
High Courts16 Jan 2015Dismissed
Sachidanand Painuli Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 01 UK CK 0055
High Courts16 Jan 2015Dismissed
Sambhav Singh Adhikari and Others Vs S.K. Maheshwari and Others
Uttarakhand High Court · (2015) 01 UK CK 0043
High Courts15 Jan 2015Dismissed
Ramanand Rana Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 799
High Courts15 Jan 2015Disposed off
U.P.S.R.T.C. Vs Presiding Officer, Labour Court and Others
Uttarakhand High Court · (2015) 01 UK CK 0052
Uttar Pradesh Industrial Disputes Act, 1947 - Section 6N
High Courts15 Jan 2015Allowed
Madhu Sudan Prasad Vs State Of Uttarakhand and Others
Uttarakhand High Court · (2015) 01 UK CK 0051
High Courts15 Jan 2015Disposed off
Bharat Singh Negi Vs Narendra Singh and Others
Uttarakhand High Court · (2015) 1 NCC 226
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482, 484
High Courts15 Jan 2015Dismissed
Jeevan Singh and Others Vs Ishwar Singh and Others
Uttarakhand High Court · (2015) 1 UC 797
High Courts15 Jan 2015Dismissed
Ramanand Rana and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 01 UK CK 0020
High Courts15 Jan 2015Disposed off
Kusum Devi and Others Vs Anil Kumar and Others
Uttarakhand High Court · (2015) 109 ALR 411 : (2015) 127 RD 402
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts15 Jan 2015Disposed off
Ajay Singh Rawat Vs Union of India
Uttarakhand High Court · (2015) 01 UK CK 0002
Evidence Act, 1872 - Section 114
High Courts14 Jan 2015
Nandan Singh Koshyari Vs Shiv Prasad Semwal and Others
Uttarakhand High Court · (2015) 01 UK CK 0058
Constitution of India, 1950 - Article 19Criminal Procedure Code, 1973 (CrPC) - Section 199, 199(1), 313Penal Code, 1860 (IPC) - Section 499, 500
High Courts14 Jan 2015Dismissed
Puran Chandra Dalakoti Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 89 ALLCC 43 : (2015) 4 Crimes 262
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 192, 193, 415, 420, 463
High Courts14 Jan 2015Allowed
Nisha Srivastava Vs United Commercial Bank and Others
Uttarakhand High Court · AIR 2015 Utt 26
Uttar Pradesh Agricultural Credit Act, 1973 - Section 11, 12, 2(a), 25
High Courts14 Jan 2015Dismissed
Sanjeev Verma Vs Jagat Narain Subarti Charitable Trust and Others
Uttarakhand High Court · (2015) 3 UC 1697 : (2015) 1 UC 794
High Courts14 Jan 2015Dismissed
Committee of Management Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 792
High Courts14 Jan 2015Allowed
Vinod Kumar Yadav Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 788
Constitution of India, 1950 - Article 226
High Courts14 Jan 2015Disposed off
Kusum Devi Vs Anil Kumar
Uttarakhand High Court · (2015) 01 UK CK 0004
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13