Uttarakhand High Court Judgments 2010

High Courts30 Dec 2010

Sajid @ Khadak Singh and Others Vs State of Uttarakhand and Ilamchandra

Uttarakhand High Court · (2010) 12 UK CK 0193

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 427, 452, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

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High Courts30 Dec 2010

Dinesh Singh Negi Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 12 UK CK 0192

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High Courts30 Dec 2010Allowed

Mohd. Usmaan Vs State of Uttarakhand

Uttarakhand High Court · (2010) 12 UK CK 0032

Penal Code, 1860 (IPC) — Section 34

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High Courts30 Dec 2010Dismissed

Sachiv/General Manager, District Cooperative Bank Ltd. Tehri Garhwal Vs The Presiding Officer and others

Uttarakhand High Court · (2011) 1 UD 235

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High Courts30 Dec 2010Dismissed

Nazakat Hussain and others Vs Prabhu Dayal and others

Uttarakhand High Court · (2011) 1 UD 231

Banaras State Tenancy Act, 1949 — Section 30(2)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1963 — Section 5

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High Courts29 Dec 2010

Man Singh Vs State of Uttarkhand

Uttarakhand High Court · (2011) 1 NCC 354 : (2011) 3 UC 2125

Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 302

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High Courts29 Dec 2010

Duggal Research and Education Society (DRESS Society) Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 12 UK CK 0194

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High Courts29 Dec 2010

M-I Overseas Limited. Vs Deputy Director of Income Tax and Another

Uttarakhand High Court · (2010) 12 UK CK 0133

Income Tax Act, 1961 — Section 147, 148

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High Courts29 Dec 2010

Precision Energy Services Limited Vs Deputy Director of Income Tax and Another

Uttarakhand High Court · (2010) 12 UK CK 0132

Income Tax Act, 1961 — Section 139, 142(1), 143(2), 143(3), 147

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High Courts29 Dec 2010Allowed

Dr. Dhirendra Singh Garbyal Vs State of Uttarakhand

Uttarakhand High Court · (2010) 12 UK CK 0131

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High Courts29 Dec 2010Allowed

Suresh Chandra and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 12 UK CK 0092

Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 230

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High Courts29 Dec 2010Disposed Off

Halliburton Offshore Services Inc. Vs Deputy Director of Income Tax and Others

Uttarakhand High Court · (2010) 12 UK CK 0069

Income Tax Act, 1961 — Section 147, 148

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High Courts29 Dec 2010Disposed Off

Weatherford Oil Tools M.E.Limited. Vs Deputy Director of Income Tax and Others

Uttarakhand High Court · (2011) 202 TAXMAN 61

Income Tax Act, 1961 — Section 147, 148

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High Courts29 Dec 2010Dismissed

Shannu @ Guddu @ Mehfooz Ali and Another Vs State of Uttarakhand

Uttarakhand High Court · (2010) 2 NCC 18

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 20, 7A

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High Courts29 Dec 2010

Visarjan Kumar Dwivedi Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 12 UK CK 0038

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High Courts29 Dec 2010

Smt. Madhubala Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 12 UK CK 0037

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High Courts29 Dec 2010

Uttar Pradesh Financial Corporation Vs Hanu Motel Pvt. Ltd. and Others

Uttarakhand High Court · AIR 2011 Utt 45

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(2)Companies Act, 1956 — Section 291Limitation Act, 1963 — Article 62

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High Courts28 Dec 2010

Raghuvir Singh and Others Vs State and Others

Uttarakhand High Court · (2010) 12 UK CK 0149

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High Courts28 Dec 2010

Uttarakhand Janta Sangharsh Morcha Vs State of Uttarakhand and Others Mohd. Ishaque Vs Union of India and Others

Uttarakhand High Court · (2011) 1 UD 19

Land Acquisition Act, 1894 — Section 23(2), 39, 40, 41, 42Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19, 19(3), 32Uttar Pradesh Urban Planning and Development Act, 1973 — Section 53

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High Courts28 Dec 2010

Weatherford Asia Pacific Pte. Ltd. Vs Deputy Director of Income Tax and Another

Uttarakhand High Court · (2010) 12 UK CK 0129

Income Tax Act, 1961 — Section 115A, 142(1), 143(2), 147, 148

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Uttarakhand High Court judgments, 2010