High Courts12 Mar 2010
Jit Pal Singh Vs The Union of India and others
Uttarakhand High Court · (2010) 1 UC 642
Armed Forces Tribunals Act, 2007 — Section 14(2), 34
COURT ARCHIVE
Uttarakhand High Court judgments, 2010
1,690 judgments · page 80 of 85
High Courts12 Mar 2010Allowed
Iltifat Vs The State
Uttarakhand High Court · (2010) 1 UC 565
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts12 Mar 2010Allowed
Smt. Anjali Singh Vs Virendra Singh
Uttarakhand High Court · (2010) 1 UC 558
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts12 Mar 2010
High Court of Uttarakhand Vs State Information Commissioner and Others
Uttarakhand High Court · (2011) 1 RCR(Civil) 375 : (2010) 1 UD 360
Constitution of India, 1950 — Article 343, 345, 348, 348(2), 350Right to Information Act, 2005 — Section 19, 19(3), 28, 4, 6Uttar Pradesh Reorganisation Act, 2000 — Section 2
High Courts12 Mar 2010
Khoob Singh Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 1 NCC 695
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 482
High Courts10 Mar 2010Dismissed
Girwar and Others Vs State of U.P. (Now Uttarakhand)
Uttarakhand High Court · (2010) 1 UC 542
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts10 Mar 2010
Darban Singh Dangi Vs State of Uttarakhand
Uttarakhand High Court · (2010) 1 UC 541
High Courts10 Mar 2010Dismissed
Mobeen Ahmad Vs State of Uttarakhand
Uttarakhand High Court · (2010) 03 UK CK 0046
Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53Penal Code, 1860 (IPC) — Section 302, 394, 411
High Courts10 Mar 2010
Sanjiv Jethi @ Raja Vs State of Uttrakhand
Uttarakhand High Court · (2010) 03 UK CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 34
High Courts09 Mar 2010
Sri Vikas Sharma Vs Smt. Anita Sharma
Uttarakhand High Court · (2011) 1 UD 194
Hindu Marriage Act, 1955 — Section 13, 21B, 21B(2), 26
High Courts09 Mar 2010Dismissed
Mukesh Pant Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 03 UK CK 0029
Uttaranchal School Education Act, 2006 — Section 41
High Courts09 Mar 2010Allowed
Sanjay Shukla, Dainik Jagran and Pushpendra Singh Vs State of Uttaranchal and Manoj Sharma
Uttarakhand High Court · (2010) 03 UK CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 504, 506
High Courts09 Mar 2010Dismissed
State Vs Luxman Giri and Others
Uttarakhand High Court · (2010) 1 NCC 778
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 301, 302, 307, 34
High Courts09 Mar 2010
Suresh Kumar and Dilla Vs The State
Uttarakhand High Court · (2010) 1 UC 559
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 376
High Courts09 Mar 2010
Director, Krishi Utpadan Mandi Samiti and Another Vs Lal Chand
Uttarakhand High Court · (2011) 2 UC 1144
Constitution of India, 1950 — Article 14, 226
High Courts09 Mar 2010Allowed
Krishi Utpadan Mandi Samiti and Another Vs Lal Chand
Uttarakhand High Court · (2010) 03 UK CK 0005
Constitution of India, 1950 — Article 14, 226
High Courts09 Mar 2010
The Managing Director, Pey Jal Sansadhan Vikas Evam Nirman Nigam Vs Jagdish Prasad Sharma and Others
Uttarakhand High Court · (2010) 03 UK CK 0003
High Courts09 Mar 2010Dismissed
Sri Ghanshyam Singh Jainer Vs Sri N. Ravishankar and Others
Uttarakhand High Court · (2010) 03 UK CK 0002
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 19
High Courts09 Mar 2010Dismissed
Narendra Singh Vs Smt. Hema Choudary, Km. Saksi and State of Uttarakhand
Uttarakhand High Court · (2010) 03 UK CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts08 Mar 2010Allowed
Smt. Parvati Joshi and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2010) 03 UK CK 0039
Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 17, 17A, 18, 21, 22