High Courts25 Feb 2010
Madan Chandra Bhandari Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0025
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2010
1,690 judgments · page 82 of 85
High Courts25 Feb 2010Dismissed
Patu and Teerath Pal Vs The State
Uttarakhand High Court · (2010) 02 UK CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 376
High Courts25 Feb 2010Allowed
Sanjay Chaudhary Vs The State
Uttarakhand High Court · (2010) 1 UD 344
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52, 55, 57, 8
High Courts25 Feb 2010Allowed
Dhurat Singh @ Raju Vs State of Uttaranchal
Uttarakhand High Court · (2010) 1 NCC 883 : (2010) 1 UD 423
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 302
High Courts24 Feb 2010Allowed
Kamla Rani and Another Vs State of Uttrakhand
Uttarakhand High Court · (2010) 02 UK CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 30, 304B, 306, 34, 498A
High Courts24 Feb 2010Dismissed
Ramesh Chand Vs Smt. Tara Devi and Others
Uttarakhand High Court · (2010) 02 UK CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 401Family Courts Act, 1984 — Section 19
High Courts24 Feb 2010Dismissed
Smt. Neelam Sharma Vs The Government of India and Others
Uttarakhand High Court · (2010) 02 UK CK 0034
Constitution of India, 1950 — Article 226
High Courts24 Feb 2010
Smt. Anita Sagar and Others Vs Chairman, Nainital-Almora Kshetriya Gramin Bank and Others
Uttarakhand High Court · (2010) 02 UK CK 0022
High Courts23 Feb 2010Dismissed
Bal Krishna Vs Oil and Natural Gas Corporation Ltd. and Others
Uttarakhand High Court · (2010) 02 UK CK 0055
Oil and Natural Gas Corporation (Conduct Discipline and Appeal) Rules, 1994 — Rule 3J, 4(1)
High Courts23 Feb 2010Dismissed
Chairman/Secretary, Krishi Utpadan Mandi Samiti and Another Vs Prescribed Authority, Labour Court and Another
Uttarakhand High Court · (2010) 02 UK CK 0054
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts23 Feb 2010Dismissed
Keshar Singh Chauhan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0038
High Courts23 Feb 2010Dismissed
Smt. Neelam Bisht and Another and Smt. Bhagwati Rawat and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0037
High Courts23 Feb 2010
Sandhya Bhatt Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0036
High Courts23 Feb 2010Allowed
Diwakar Prasad, Kuldeep Bisht, Rajeev Dobhal and Amit Saklani Vs State of Uttarakhand
Uttarakhand High Court · (2010) 02 UK CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313, 385, 397, 401Penal Code, 1860 (IPC) — Section 385
High Courts23 Feb 2010Dismissed
Ashok and Raj Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2010) 02 UK CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 364, 365, 379
High Courts23 Feb 2010Dismissed
Sarjeet Singh Vs State of U.P. and Others
Uttarakhand High Court · (2010) 02 UK CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 46
High Courts23 Feb 2010Dismissed
Shri Mahendra Lal Jaini (since deceased Jinendra Lal Jain, Gyanendra Kumar Jain, Achal Kumar Jain and Kamod Kumar Jain) Vs The Additional District Judge, The Forest Settlement Officer and The State of Uttar Pradesh (Now State of Uttarakhand)
Uttarakhand High Court · (2010) 1 UD 250
Constitution of India, 1950 — Article 13, 14, 19, 226, 31Forest Act, 1927 — Section 17, 18, 26, 4, 6
High Courts23 Feb 2010
Alok Kumar Pandey Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0015
High Courts22 Feb 2010
Doon Valley Brewers Ltd. Vs Commissioner of Commercial Tax and Others
Uttarakhand High Court · (2010) 29 VST 440
Uttarakhand Value Added Tax Act, 2005 — Section 25, 26, 57
High Courts22 Feb 2010Dismissed
Smt. Kaura Devi Kukreti and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 1 UD 259