High Courts15 Feb 2010Dismissed
State of Uttarakhand and Another Vs Village Panchayat Adhikari Association and Another
Uttarakhand High Court · (2010) 02 UK CK 0069
COURT ARCHIVE
Uttarakhand High Court judgments, 2010
1,690 judgments · page 84 of 85
High Courts15 Feb 2010Dismissed
Bhagat Ram, Udai Ram and Joga Ram Vs The State
Uttarakhand High Court · (2010) 02 UK CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts15 Feb 2010Allowed
Pact Constructions (P) Ltd. Vs India Glycols Ltd.
Uttarakhand High Court · AIR 2010 Utt 104 : (2010) 1 UD 315
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 7 Rule 1, Order 7 Rule 14, Order 8 Rule 1, Order 8 Rule 1A
High Courts15 Feb 2010Dismissed
Birbal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 2 UC 1399
High Courts15 Feb 2010Allowed
Sumer Singh Vs State of U.P. (Now Uttarakhand)
Uttarakhand High Court · (2010) 1 NCC 893
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 302, 306
High Courts15 Feb 2010Dismissed
Regional Manager, Uttarakhand Transport Corporation and Another Vs Vinod Kumar and Another
Uttarakhand High Court · (2010) 02 UK CK 0001
High Courts11 Feb 2010Dismissed
Bhola Nath and Another Vs State of Uttrakhand
Uttarakhand High Court · (2010) 02 UK CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 363, 368, 372, 511
High Courts11 Feb 2010
Prof. Ajay Singh Rawat Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 02 UK CK 0026
High Courts10 Feb 2010
Lake Development Authority Vs Mahesh Chandra Joshi
Uttarakhand High Court · (2010) 02 UK CK 0070
High Courts10 Feb 2010Allowed
Dr. Nikhat Arifa Khan Vs Management Committee of Campus School and Others
Uttarakhand High Court · (2010) 02 UK CK 0035
High Courts10 Feb 2010Allowed
Bijendra Singh Sajwan Vs The State of U.P. and Others
Uttarakhand High Court · (2010) 1 UD 320
High Courts10 Feb 2010
Dr. H.S. Kutola Vs Lokayukta and Others
Uttarakhand High Court · (2010) 02 UK CK 0024
Constitution of India, 1950 — Article 14
High Courts10 Feb 2010
Prakash, Channi, Tilak Ram and Shauraj Vs The State
Uttarakhand High Court · (2010) 1 NCC 578 : (2010) 1 UC 536 : (2010) 1 UD 182
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 207, 374Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Feb 2010
Rajeev Gupta Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 02 UK CK 0017
Constitution of India, 1950 — Article 75, 99Representation of the People Act, 1951 — Section 100, 101, 81
High Courts09 Feb 2010Dismissed
Prashant Jaiswal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0062
General Clauses Act, 1897 — Section 6AMotor Vehicles Act, 1988 — Section 67, 68
High Courts09 Feb 2010
State of Uttarakhand and Others Vs Sanjay Singh and Others
Uttarakhand High Court · (2010) 02 UK CK 0058
High Courts09 Feb 2010
Sharif Vs State of Uttarakhand
Uttarakhand High Court · (2010) 02 UK CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts09 Feb 2010Dismissed
Akhilesh Kumar Bisht Vs Smt. Sunita Kumari
Uttarakhand High Court · AIR 2010 Utt 112
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
High Courts09 Feb 2010
Asian Education Charitable Society and Others Vs State of Uttarakhand and Others Shivalik International School Society and Others Vs Public Information Officer and Others Jaycees Public School Vs Chief Information Commissioner and Others Aryan School Malsi Dehradun Vs State Information Commission and Others
Uttarakhand High Court · AIR 2010 Utt 72 : (2011) 1 RCR(Civil) 514 : (2010) 1 UD 368
Right to Information Act, 2005 — Section 11, 18, 19, 2, 6
High Courts09 Feb 2010Dismissed
Raj Kumar and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · AIR 2010 Utt 108
Constitution of India, 1950 — Article 243D, 243G