High Courts28 Oct 2026Allowed
Anil Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 4246
BNS 2023-Section 109(1)IPC-Sections 326, 307Code of Criminal Procedure-Sections 320, 482
COURT ARCHIVE
Uttarakhand High Court judgments, 2026
1,203 judgments · page 1 of 61
High Courts28 Oct 2026
Aasif Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 10 UK CK 4247
BNS, 2023-Sections 351(3), 352 and 69
High Courts28 Oct 2026Allowed
Sheetal Kishore Singhal Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 4249
BNS, 2023-Sections 115(2), 191(2) & 352Cr.P.C.-Section 320BNSS, 2023-Section 528
High Courts28 Oct 2026Disposed Of
Satish Kumar Vs Life Insurance Corporation of India
Uttarakhand High Court · (2026) 10 UK CK 4250
L.I.C. Agent Regulation 2017-Regulation 24
High Courts28 Oct 2026Allowed
Sri Jeevan Singh Rawat Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 4272
High Courts27 Oct 2026Dismissed
Union Of India & Ors. Vs Ganesh Prasad Rana
Uttarakhand High Court · (2026) 10 UK CK 4245
High Courts27 Oct 2026Dismissed
Surendra Kumar & Ors. Vs Deputy Registrar & Ors.
Uttarakhand High Court · (2026) 10 UK CK 4114
Societies Registration Act, 1860
High Courts27 Oct 2026Dismissed
Rahis Khan Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 4111
High Courts27 Oct 2026Disposed Of
M/s Shirdi Industries Limited Vs Union Of India & Ors.
Uttarakhand High Court · (2026) 10 UK CK 4108
High Courts26 Oct 2026Disposed Of
Hari Krishan Semwal & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 4244
Uttarakhand State Universities Act, 1973-Section 31, 31 (3)(c)Constitution of India-Article 309Regularisation Rules framed by Uttarakhand Government in 2011
High Courts26 Oct 2026Disposed Of
Rakesh Matura Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 10 UK CK 4242
High Courts26 Oct 2026Disposed Of
Harsh Singh Bisht Vs District Magistrate Nainital & Ors.
Uttarakhand High Court · (2026) 10 UK CK 3555
High Courts16 Oct 2026Dismissed
Reliance General Insurance Co. Ltd. Vs Smt. Kusum & Ors.
Uttarakhand High Court · (2026) 10 UK CK 3554
Motor Vehicles Act-Section 173
High Courts16 Oct 2026Dismissed
Community Action Through Motivation Program (CAMP) Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 3553
Companies Act, 2013-Section 21Constitution of India-Article 226
High Courts16 Oct 2026Disposed Of
Smt. Roshni Devi & Ors. Vs The New India Insurance Company Ltd. & Anr.
Uttarakhand High Court · (2026) 10 UK CK 2513
Motor Vehicle Act, 1988-Section 173
High Courts16 Oct 2026Allowed
Bharat Singh Vs State Of Uttakhard & Anr.
Uttarakhand High Court · (2026) 10 UK CK 2505
IPC-Section 302, 300, 207, 208Cr.P.C.-Section 313
High Courts16 Oct 2026Dismissed
Gagandeep Singh Alias Gagan Ratanpuriya Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 2474
BNS, 2023-Sections 109, 190, 191(3), 351 (2), 352IPC-Section 307
High Courts16 Oct 2026Partly Allowed
Hem Shikha Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 10 UK CK 2472
Constitution of India-Article 226Uttar Pradesh Control of Goondas Act, 1970-Section 2(b), 3(1), 3(1)(c), 3(2), 3(3), 6, 6(3), 8Motor Vehicles Act, 1939-Section 64
High Courts16 Oct 2026Dismissed
Azam Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 10 UK CK 2471
Uttarakhand Protection of Cow Progeny Act, 2007-Sections 3/5/11(1)Prevention of Cruelty to Animals Act, 1960-Section 3/11(1)
High Courts16 Oct 2026Disposed Of
Priyanka Vs State Election Commission & Ors.
Uttarakhand High Court · (2026) 10 UK CK 2470
Uttarakhand Panchayati Raj Act, 2016Representation of People’s Act, 1951-Section 86