High Courts02 Jan 2026Dismissed
Dinesh Kukreti Vs Rajman Singh
Uttarakhand High Court · (2026) 01 UK CK 1812
Code Of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Constitution Of India, 1950 - Article 227
COURT ARCHIVE
Uttarakhand High Court judgments, 2026
1,203 judgments · page 61 of 61
High Courts02 Jan 2026Allowed
Baru Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 01 UK CK 1811
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(viia), 2(xxiiia), 8, 20, 50
High Courts02 Jan 2026Allowed
Sahil Verma Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 01 UK CK 1810
Bharatiya Nyaya Sanhita, 2023 - Section 64Constitution Of India, 1950 - Article 21