High Courts31 Dec 2021Disposed Of
Rajendra Mimani Vs Power Transmission Corporation Of Uttarakhand Ltd
Uttarakhand High Court · (2021) 12 UK CK 0336
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 1 of 86
High Courts31 Dec 2021Allowed
Anurag Shankhdhar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0310
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts30 Dec 2021Dismissed
Yogamber Singh Negi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0334
High Courts30 Dec 2021Disposed Of
Krishna Lal & Others Vs Nainital Bank Ltd. & Others
Uttarakhand High Court · (2021) 12 UK CK 0303
High Courts30 Dec 2021
M/s Sudershan Ferrolloys And Bars Ltd. & Another Vs Indian Bank Stressed Assets Management & Another
Uttarakhand High Court · (2021) 12 UK CK 0302
Security Interest (Enforcement) Rules, 2002 — Rule 6(2), 8(6)
High Courts30 Dec 2021Disposed Of
Sanjay Singh Sajwan & Another Vs Punjab National Bank
Uttarakhand High Court · (2021) 12 UK CK 0298
High Courts30 Dec 2021Disposed Of
Veena Devi Vs Canara Bank And Another
Uttarakhand High Court · (2021) 12 UK CK 0297
High Courts29 Dec 2021Allowed
Chandan Bhardwaj Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0333
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420Constitution Of India, 1950 — Article 21
High Courts29 Dec 2021Dismissed
Toshi Rani @ Rimpi Vs Sujata Singh & Others
Uttarakhand High Court · (2021) 12 UK CK 0332
High Courts29 Dec 2021Dismissed
Maa Sheetla Udyog Private Limited Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0331
Uttarakhand Value Added Tax Act, 2005 — Section 25(7), 29(1), 51Constitution Of India, 1950 — Article 226
High Courts29 Dec 2021Dismissed
Harish Chandra Sunal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0330
High Courts29 Dec 2021Dismissed
Rajkumar Diwakar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0329
High Courts29 Dec 2021Disposed Of
Pappu Singh Bisht & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0328
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 4(2)
High Courts29 Dec 2021Disposed Of
Shashibala Bansal & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0327
High Courts29 Dec 2021Disposed Of
Kunti Devi And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0326
Uttar Pradesh Land Revenue Act, 1901 — Section 41
High Courts29 Dec 2021Disposed Of
Manju Devi Vs Government Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0325
High Courts29 Dec 2021Disposed Of
Nagar Panchayat Mahuadabra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0324
Uttar Pradesh Municipalities Act, 1916 — Section 116Uttar Pradesh Town Area Act, 1914 — Section 3(1)Constitution Of India, 1950 — Article 226
High Courts29 Dec 2021Disposed Of
Dr. Ajay Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0323
High Courts29 Dec 2021Dismissed
Rajkumar & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0319
Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts29 Dec 2021Dismissed
State Of Uttarakhand And Others Vs Ram Kumar Gupta
Uttarakhand High Court · (2021) 12 UK CK 0317