Hindu Adoptions And Maintenance Act, 1956 — Section 12, 14K(c)Uttar Pradesh Recruitment Of Dependents Of Government Servants Dying In Harness Rules, 1974 — Rule 2(c), 5

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High Courts05 Jan 2021Disposed Of

Kuldeep Nandrajog Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0012

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420

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High Courts05 Jan 2021Disposed Of

Ravindra Kothari & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0011

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts05 Jan 2021Disposed Of

Shiva Singh Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2021) 01 UK CK 0010

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354, 504, 506

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High Courts04 Jan 2021Dismissed

Hamid & Others Vs Narendra Kumar

Uttarakhand High Court · (2021) 01 UK CK 0009

Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21(1)(a)

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High Courts04 Jan 2021Disposed Of

Kuldeep Nandrajyog Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0007

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 506

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High Courts04 Jan 2021Disposed Of

Subhash Chandra And Another Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2021) 01 UK CK 0006

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 354, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4, 498A

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High Courts04 Jan 2021Disposed Of