Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)

Read judgment

High Courts11 Jan 2021Disposed Of

Gajendra Singh Kandiyal Vs Dinesh Kumar Bijalwan

Uttarakhand High Court · (2021) 01 UK CK 0060

Read judgment

High Courts11 Jan 2021Dismissed

Sameer Ali & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0058

Read judgment

High Courts08 Jan 2021Dismissed

Shanti Devi & Others Vs Collector Court Compound Dehradun & Others

Uttarakhand High Court · (2021) 01 UK CK 0057

Code Of Civil Procedure, 1908 — Section 11Land Acquisition Act, 1894 — Section 18, 23(1A), 54

Read judgment

High Courts08 Jan 2021Dismissed

State Of Uttarakhand & Others Vs Mohan Chandra Joshi

Uttarakhand High Court · (2021) 01 UK CK 0056

Read judgment

High Courts08 Jan 2021Disposed Of

Harveer Singh & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0055

Constitution Of India, 1950 — Article 19

Read judgment

High Courts08 Jan 2021Disposed Of

Dr. Tejasvi Kamra Vs Registrar, Uttarakhand Medical Council, Village Danda Lakhond & Others

Uttarakhand High Court · (2021) 01 UK CK 0053

Uttarakhand Medical Council Act, 2002 — Section 23

Read judgment

High Courts08 Jan 2021Disposed Of

Gulab Singh Kutiyal (Male) Vs Secretary, District Sadhan Co-Operative Committee Dharchula, District Pithoragarh & Others

Uttarakhand High Court · (2021) 01 UK CK 0052

Read judgment

High Courts08 Jan 2021Disposed Of

Mandeep Singh Khera And Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2021) 01 UK CK 0050

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 504, 506

Read judgment

High Courts08 Jan 2021Dismissed

Janak Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0049

Code Of Civil Procedure, 1908 — Section 92

Read judgment

High Courts08 Jan 2021Disposed Of

Krishna Singh And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0048

Indian Penal Code, 1860 — Section 323, 420, 504, 506Constitution Of India, 1950 — Article 226

Read judgment

High Courts08 Jan 2021Disposed Of

Sadhu Singh @ Sada Singh (Male) Vs Special Land Acquisition Officer Udham Singh Nagar District Udham Singh Nagar

Uttarakhand High Court · (2021) 01 UK CK 0047

Read judgment

High Courts07 Jan 2021Disposed Of

Alam Singh Rawat Vs Additional Director Of Education, Garhwal Mandal & Others

Uttarakhand High Court · (2021) 01 UK CK 0046

Uttarakhand School Education Act, 2006 — Section 34(4)

Read judgment

High Courts07 Jan 2021Disposed Of

Shakeel Ahmad And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0045

Street Vendors (Protection Of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3(1), 3(2)

Read judgment

High Courts07 Jan 2021Dismissed

Deepak Bijalwan Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0044

Read judgment

High Courts07 Jan 2021Disposed Of

Salim @ Mairaj Navi Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0043

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420

Read judgment

High Courts07 Jan 2021Disposed Of

Amzad And Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0042

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 354, 427, 452, 504, 506

Read judgment