COURT ARCHIVE

Uttarakhand High Court judgments, 2021

1,716 judgments · page 85 of 86

High Courts07 Jan 2021Disposed Of

Ravi Bisht Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0041

Indian Penal Code, 1860 — Section 354(D), 509Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226

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High Courts07 Jan 2021Disposed Of

Harsh Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0039

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High Courts07 Jan 2021Disposed Of

Krishna Kaur (Female) Vs Collector/District Magistrate, District Udham Singh Nagar & Others

Uttarakhand High Court · (2021) 01 UK CK 0038

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High Courts07 Jan 2021Dismissed

State Of Uttarakhand Vs Rajbir

Uttarakhand High Court · (2021) 01 UK CK 0037

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20, 55Code Of Criminal Procedure, 1973 — Section 313, 437A

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High Courts07 Jan 2021Disposed Of

Girish Chandra Pandey Vs District Magistrate, Bageshwar, District Bageshwar & Others

Uttarakhand High Court · (2021) 01 UK CK 0036

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High Courts06 Jan 2021Dismissed

Chandra Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0035

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High Courts06 Jan 2021Disposed Of

M/s Trident Chemicals Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0034

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High Courts06 Jan 2021Disposed Of

Pawan Lal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0033

Constitution Of India, 1950 — Article 161, 226

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High Courts06 Jan 2021Allowed

Ex Rifleman No. 63282 Jawahar Singh Vs Union Of India & Others

Uttarakhand High Court · (2021) 01 UK CK 0032

Limitation Act, 1908 — Section 23Limitation Act, 1963 — Section 22Central Civil Service (Extra Ordinary Pension) Rule 1939 — Rule 3(a), 9(3)

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High Courts06 Jan 2021Dismissed

Deepa Rani Vs State Of Uttarakhand

Uttarakhand High Court · (2021) 01 UK CK 0031

Indian Penal Code, 1860 — Section 120B, 304A, 338, 388Prevention Of Corruption Act, 1988 — Section 5(1)(e), 5(2), 7, 13

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High Courts06 Jan 2021Disposed Of

Kesar Singh Rawat Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0030

Punjab Re-Organisation Act, 1966 — Section 19(3), 31(2), 82(6)Constitution Of India, 1950 — Article 14, 16(1), 309

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High Courts06 Jan 2021Disposed Of

Hiren Joshi And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0029

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

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High Courts06 Jan 2021Disposed Of

Rakesh Saini Vs General Manager (Ground Water &Survey) & Others

Uttarakhand High Court · (2021) 01 UK CK 0028

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High Courts06 Jan 2021Disposed Of

Ripu Daman Aggarwal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0027

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High Courts06 Jan 2021Dismissed

Sevaram Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0026

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High Courts06 Jan 2021Disposed Of

Aatmaram Bhatia Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0025

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High Courts06 Jan 2021Disposed Of

Vipul Agarwal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0024

Uttar Pradesh Municipalities Act, 1916 — Section 48

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High Courts06 Jan 2021Disposed Of

Raghubar Dutt Pant & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0023

Uttar Pradesh Land Revenue Act, 1901 — Section 41

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High Courts06 Jan 2021Disposed Of

M/s Kisan Filling Center Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 01 UK CK 0022

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High Courts06 Jan 2021Dismissed

Harbhajan Singh & Others Vs Government Of India & Others

Uttarakhand High Court · (2021) 01 UK CK 0020

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