High Courts25 Jan 2021Dismissed
Randhir Singh Panwar Vs Cantonment Board, Dehradun & Others
Uttarakhand High Court · (2021) 01 UK CK 0087
Indian Penal Code, 1860 — Section 420, 468Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 83 of 86
High Courts21 Jan 2021Disposed Of
Saddam & Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 01 UK CK 0086
Indian Penal Code, 1860 — Section 392
High Courts20 Jan 2021Disposed Of
Bhagwat Singh Jantwal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0085
Indian Penal Code, 1860 — Section 147, 148, 323, 354, 427, 504, 506
High Courts20 Jan 2021Disposed Of
Harish Chandra Joshi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0084
Indian Penal Code, 1860 — Section 341, 504, 506
High Courts15 Jan 2021Allowed
Amit Kumar Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 01 UK CK 0083
Indian Penal Code, 1860 — Section 308, 323, 325, 406, 420, 452, 468, 471Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Jan 2021Dismissed
Vijay Singh And Another Vs Dharam Pal And Others
Uttarakhand High Court · (2021) 01 UK CK 0082
Specific Relief Act, 1877 — Section 38, 41Uttar Pradesh Panchayat Raj Act, 1947 — Section 106Code Of Civil Procedure, 1908 — Order 41 Rule 33
High Courts15 Jan 2021Dismissed
Jitendra Kumar Gehlot Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 01 UK CK 0081
High Courts15 Jan 2021Dismissed
Aruna Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 01 UK CK 0080
High Courts15 Jan 2021Disposed Of
Mangat Ram Pal Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 01 UK CK 0078
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 332, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts15 Jan 2021Disposed Of
Dehradun Chartered Accountants Society Vs Union Of India & Others
Uttarakhand High Court · (2021) 01 UK CK 0077
Income Tax Act, 1961 — Section 271B
High Courts15 Jan 2021Disposed Of
Samay Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0076
High Courts15 Jan 2021Disposed Of
Asgar Ali And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0074
Indian Penal Code, 1860 — Section 34, 120B, 420Indian Medical Council Act, 1956 — Section 15(2), 15(3)Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts14 Jan 2021Partly Allowed
Sanjay Banal Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 01 UK CK 0073
Indian Penal Code, 1860 — Section 332, 353, 504Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Jan 2021Partly Allowed
Som Prakash Dabral Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 01 UK CK 0072
Indian Penal Code, 1860 — Section 408, 409Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Jan 2021Dismissed
Mahendra Kumar Vs State Information Commission Of Uttarakhand And 4 Others
Uttarakhand High Court · (2021) 01 UK CK 0071
Right To Information Act, 2005 — Section 19, 20
High Courts14 Jan 2021Dismissed
State Of Uttarakhand And Three Others Vs Surendar Giri
Uttarakhand High Court · (2021) 01 UK CK 0070
High Courts14 Jan 2021Disposed Of
Vijay Kumar (Male) & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0067
High Courts14 Jan 2021Allowed
Anil Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 01 UK CK 0066
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 27, 30Constitution Of India, 1950 — Article 21
High Courts13 Jan 2021Dismissed
Asha Mohan Female & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0065
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 17(1)(e), 23
High Courts13 Jan 2021Disposed Of
Asha Devi & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 01 UK CK 0063
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4