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Uttarakhand High Court judgments, 2019

2,103 judgments · page 1 of 106

High Courts19 Dec 2019Allowed

Basant Singh Bisht & Others Vs High Court Of Uttarakhand & Another

Uttarakhand High Court · (2019) 12 UK CK 0126

Constitution Of India, 1950 — Article 226Uttarakhand Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 2004 — Rule 6(2)Uttarakhand Subordinate Offices Ministerial Staff (Direct Recruitment) (Amendment) Rules, 2013 — Rule 6, 6(2)
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High Courts19 Dec 2019Dismissed

Ikhlakh Khan Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 12 UK CK 0125

Indian Penal Code, 1860 — Section 377, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(1)(6), 3(a)(4)Code Of Criminal Procedure, 1973 — Section 164
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High Courts18 Dec 2019Allowed

Chandra Shekhar Kandpal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 12 UK CK 0123

Indian Penal Code, 1860 — Section 120B, 302, 323, 420, 467, 468, 471, 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)Constitution Of India, 1950 — Article 226
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High Courts18 Dec 2019Disposed Of

Vijay Kumar Gupta Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 12 UK CK 0122

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 120B, 392, 395, 420, 426, 456, 468, 471, 506Information Technology Act, 2000 — Section 66(D)
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High Courts18 Dec 2019Disposed Of

Vijay Kumar Gupta Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 12 UK CK 0121

Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471Delhi Special Police Establishment Act, 1946 — Section 3Code Of Criminal Procedure, 1973 — Section 154(3), 156(3), 482
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High Courts17 Dec 2019Dismissed

Rajeev Agarwal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 12 UK CK 0116

Uttar Pradesh Cooperative Societies Act, 1965 — Section 103, 121, 122, 122(1), 122(2)Uttar Pradesh Cooperative Sugar Factories Federation Ltd Employees Service Regulations, 1988 — Section 1(2)Uttar Pradesh Cooperative Sugar Factories Federation Ltd Employees Service Regulations, 1988 — Rule 51(1), Regulation 50(1), 50(3)(a), 51(1), 51(1)(a)
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