High Courts02 Jan 2019Disposed Off
Arpan Agarwal & Others Vs District Magistrate, Nainital, District Nainital & Others
Uttarakhand High Court · (2019) 01 UK CK 0003
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 106 of 106
High Courts02 Jan 2019Disposed Off
Ajay Dobhal Vs Jayanand Suyal & Others
Uttarakhand High Court · (2019) 01 UK CK 0002
Code Of Civil Procedure, 1908 — Section 41, 96, 107, Order 26 Rule 9, Order 41 Rule 27Constitution Of India, 1950 — Article 227
High Courts02 Jan 2019Dismissed
Naresh Kumar Dhiman Vs Secretary, Office Of Insurance Ombudsman & Others
Uttarakhand High Court · (2019) 01 UK CK 0001
Insurance Act, 1938 — Section 114Limitation Act, 1963 — Section 14Redressal Of Public Grievances Rules, 1998 — Rule 13(3)(b)