COURT ARCHIVE

Uttarakhand High Court judgments, 2019

2,103 judgments · page 105 of 106

High Courts10 Jan 2019Disposed Off

Dr. Reenu Rani Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 01 UK CK 0023

Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 3(d), 7(d)(iii)Constitution Of India, 1950 — Article 226

Read judgment

High Courts10 Jan 2019

Mehboob Qureshi And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 01 UK CK 0022

Read judgment

High Courts10 Jan 2019Disposed Off

Bhupal Singh & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 01 UK CK 0021

Uttar Pradesh Number Of Location And Excise Shop Rules, 1968 — Rule 5(4)(a)

Read judgment

High Courts10 Jan 2019Allowed

Nitesh @ Nitish Chauhan Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 01 UK CK 0020

Indian Penal Code, 1860 — Section 107, 344, 363, 376

Read judgment

High Courts09 Jan 2019Dismissed

Mohan Chand Bajetha And Another @Hash State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 01 UK CK 0019

Constitution Of India, 1950 — Article 226

Read judgment

High Courts09 Jan 2019Allowed

Jagdish Bhai Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 01 UK CK 0018

Indian Penal Code, 1860 — Section 120(b), 342, 370, 420Transplantation Of Human Organs Act, 1994 — Section 18, 19, 20

Read judgment

High Courts09 Jan 2019Allowed

Mukul Chauhan & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 01 UK CK 0017

Indian Penal Code, 1860 — Section 307, 323, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 320, 482

Read judgment

High Courts09 Jan 2019Dismissed

Arun Singh Tomar And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 01 UK CK 0016

Constitution Of India, 1950 — Article 226

Read judgment

High Courts09 Jan 2019Disposed Off

Jagdish Prasad Bhatt Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 01 UK CK 0015

Read judgment

High Courts09 Jan 2019Dismissed

Kuldeep Kumar Khandelwal Vs Raghunandan Lal Behal & Others

Uttarakhand High Court · (2019) 01 UK CK 0014

Court Fees Act, 1870 — Section 7(ivA)Indian Stamp Act, 1899 — Section 2(14)

Read judgment

High Courts08 Jan 2019Allowed

Satnam Singh Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 01 UK CK 0013

Indian Penal Code, 1860 — Section 307, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 320, 482

Read judgment

High Courts08 Jan 2019Dismissed

Smt. Prabhawati Devi @ Prabha & Another Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 01 UK CK 0012

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 304B

Read judgment

High Courts08 Jan 2019Disposed Off

S.C. Mathur Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 01 UK CK 0011

Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 229BCode Of Civil Procedure, 1908 — Order 39 Rule 3, Order 39 Rule 4

Read judgment

High Courts07 Jan 2019Allowed

Mishra Gopal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 01 UK CK 0010

Read judgment

High Courts07 Jan 2019Dismissed

Oriental Insurance Company & Others Vs Mohit And Others

Uttarakhand High Court · (2019) 01 UK CK 0009

Read judgment

High Courts03 Jan 2019Allowed

Manish Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 01 UK CK 0008

Indian Penal Code, 1860 — Section 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482

Read judgment

High Courts03 Jan 2019

Hasibur Rahmaan & Others Vs Union Of India & Others

Uttarakhand High Court · (2019) 01 UK CK 0007

Constitution Of India, 1950 — Article 12, 226Indian Contract Act, 1872 — Section 23

Read judgment

High Courts03 Jan 2019Disposed Off

M.P.S. Rawat Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 01 UK CK 0006

Constitution Of India, 1950 — Article 226

Read judgment

High Courts02 Jan 2019Disposed Off

Bhupal Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 01 UK CK 0005

Code Of Criminal Procedure, 1973 — Section 482

Read judgment

High Courts02 Jan 2019Dismissed

M/s Shakti Industries Vs Union Of India And Others

Uttarakhand High Court · (2019) 01 UK CK 0004

Read judgment