High Courts19 Feb 2019Disposed Off
Rajesh Tyagi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 02 UK CK 0020
COURT ARCHIVE
Uttarakhand High Court judgments, 2019
2,103 judgments · page 103 of 106
High Courts19 Feb 2019Disposed Off
Km. Renu Negi Vs Union Of India & Ors
Uttarakhand High Court · (2019) 02 UK CK 0019
High Courts18 Feb 2019Disposed Off
Mohd. Anwer Vs Seema Jaunsari And Another
Uttarakhand High Court · (2019) 02 UK CK 0018
High Courts18 Feb 2019Disposed Off
Indian Institute Of Technology Roorkee Through Its Registrar And Others Vs Pankaj Kumar And Others
Uttarakhand High Court · (2019) 02 UK CK 0017
Constitution Of India, 1950 — Section 14, 16
High Courts18 Feb 2019Dismissed
Tarun Bisht & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 02 UK CK 0016
University Grants Commission, 1956 — Section 3All India Council For Technical Education, 1987 — Section 2(g), 2(h), 10
High Courts18 Feb 2019Dismissed
Neeraj Tiwari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 02 UK CK 0015
University Grants Commission, 1956 — Section 3All India Council For Technical Education, 1987 — Section 2(g), 2(h), 10
High Courts18 Feb 2019Dismissed
Madan Lal Tiwari And Others Vs Union Of India And Others
Uttarakhand High Court · (2019) 02 UK CK 0014
University Grants Commission, 1956 — Section 3All India Council For Technical Education, 1987 — Section 2(g), 2(h), 10
High Courts18 Feb 2019Disposed Off
Abdul Rahman & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 02 UK CK 0013
Indian Penal Code, 1860 — Section 307, 323, 324, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts18 Feb 2019Dismissed
Dr. Chhaya Shukla Vs Vice Chancellor, Govind Ballabh Pant University Of Agriculture And Technology And Others
Uttarakhand High Court · (2019) 02 UK CK 0012
Code Of Civil Procedure, 1908 — Section 11Constitution Of India, 1950 — Article 226, 316, 316(2)
High Courts15 Feb 2019
Shiv Shankar & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 02 UK CK 0011
Indian Penal Code, 1860 — Section 307, 420, 468Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts15 Feb 2019
Rahil & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 02 UK CK 0010
Indian Penal Code, 1860 — Section 307, 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts15 Feb 2019
Irshad Ahmad & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 02 UK CK 0009
Indian Penal Code, 1860 — Section 307, 420, 467, 468, 471, 120BCode Of Criminal Procedure, 1973 — Section 320, 482
High Courts15 Feb 2019Dismissed
Dr. Hema Mehra And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 02 UK CK 0008
Weightage Point And Relaxation In Age Limit To The Personnel Regularized Under Regulation (Amendment) Rules, 2016 — Rule 3Direct Recruitment Rules, 2018 — Rule 3Regularisation Of Daily Wager, Work Charge, Contract, Fixed Salary, Part-time And Ad-hoc Appointed Employees Regularisation Rules, 2013
High Courts14 Feb 2019
Jaya Prakash Dabral Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 02 UK CK 0007
High Courts14 Feb 2019Disposed Off
State Of Uttarakhand & Others Vs Smt. Phoolwati & Another
Uttarakhand High Court · (2019) 02 UK CK 0006
High Courts14 Feb 2019Dismissed
Ajay Kumar Vs Union Of India And Others
Uttarakhand High Court · (2019) 02 UK CK 0005
Uttar Pradesh Reorganisation Act, 2000 — Section 3, 72, 73, 73(2), 73(3)
High Courts14 Feb 2019Disposed Off
Anuj Khati Vs General Manager, Uttarakhand Purva Sainik Kalyan Nigam (UPNAL) And Others
Uttarakhand High Court · (2019) 02 UK CK 0004
Constitution Of India, 1950 — Article 226
High Courts13 Feb 2019
Oriental Insurance Company Ltd & Others Vs Ramesh Chandra Tewari & Others
Uttarakhand High Court · (2019) 02 UK CK 0025
High Courts13 Feb 2019Dismissed
Pratap Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 02 UK CK 0003
High Courts12 Feb 2019Allowed
Ajab Singh & Others Vs Director, Employment And Training Directorate, Uttarakhand & Others
Uttarakhand High Court · (2019) 02 UK CK 0002