High Courts28 Dec 2021Disposed Of
Ramesh Kumar Tiwari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0277
Uttarakhand Annual Transfer For Public Servant Act, 2017 — Section 7(d)
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 3 of 86
High Courts28 Dec 2021Disposed Of
Anil Raj Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0276
High Courts28 Dec 2021Disposed Of
Balwinder Singh Vs Kisan Pad Sana & Others
Uttarakhand High Court · (2021) 12 UK CK 0274
Uttar Pradesh Land Revenue Act, 1901 — Section 54
High Courts28 Dec 2021Allowed
Meenakshi Agarwal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0273
Arbitration & Conciliation Act, 1996 — Section 34
High Courts28 Dec 2021Dismissed
Amar Singh Saini Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0272
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 198(1)(c)
High Courts28 Dec 2021Disposed Of
M/s Sai Traders & Another Vs Punjab National Bank & Another
Uttarakhand High Court · (2021) 12 UK CK 0270
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17
High Courts28 Dec 2021Disposed Of
Turani Devi Vs Uttarakhand Payjal Sansadhan Vikas Evem Nigam & Another
Uttarakhand High Court · (2021) 12 UK CK 0269
Payment Of Gratuity Act, 1972 — Section 7(3A)
High Courts28 Dec 2021Disposed Of
Durga Singh Vs Uttarakhand Payjal Sansadhan Vikas Evem Nigam & Another
Uttarakhand High Court · (2021) 12 UK CK 0268
High Courts28 Dec 2021Allowed
Anju Bisht Vs Surendra Singh
Uttarakhand High Court · (2021) 12 UK CK 0265
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13(1)Code Of Criminal Procedure, 1973 — Section 125
High Courts27 Dec 2021Allowed
Kishan Lal Vs State And Ors
Uttarakhand High Court · (2021) 12 UK CK 0309
Constitution Of India, 1950 — Article 14, 142
High Courts27 Dec 2021Allowed
Beena Devi Vs State And Ors
Uttarakhand High Court · (2021) 12 UK CK 0308
High Courts27 Dec 2021Dismissed
B.K. Bansal Vs Uttaranchal Road Transport Corporation And Others
Uttarakhand High Court · (2021) 12 UK CK 0306
High Courts27 Dec 2021Disposed Of
Pushpa Adwani And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0305
Uttar Pradesh Land Revenue Act, 1901 — Section 32, 40(3), 48, 57, 59, 105
High Courts27 Dec 2021Dismissed
Pramod Kumar Joshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0304
Constitution Of India, 1950 — Article 226
High Courts27 Dec 2021Allowed
Bharti Agrawal Vs Vishal Agrawal
Uttarakhand High Court · (2021) 12 UK CK 0264
Family Courts Act, 1984 — Section 7(c)Code Of Civil Procedure, 1908 — Order 47 Rule 4(2)
High Courts27 Dec 2021Disposed Of
Committee Of Management K.L.D.A.V Inter College Roorkee, District Haridwar & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0263
High Courts27 Dec 2021Disposed Of
Brij Mohan Pandey Vs District Magistrate, District Udham Singh Nagar And Others
Uttarakhand High Court · (2021) 12 UK CK 0262
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 14, 17
High Courts27 Dec 2021Disposed Of
Sabir Husain Vs Bank of Baroda
Uttarakhand High Court · (2021) 12 UK CK 0261
High Courts27 Dec 2021Disposed Of
M/s Shiva Associates Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0260
High Courts27 Dec 2021Disposed Of
Hemlata Tiwari Vs Dinesh Chandra Tiwari
Uttarakhand High Court · (2021) 12 UK CK 0259