High Courts27 Dec 2021Disposed Of
Vinod Chandra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0258
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 4 of 86
High Courts27 Dec 2021Disposed Of
Gobind Bhawan Karyalaya & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0257
High Courts24 Dec 2021Dismissed
State Of Uttarakhand & Another Vs Suresh Chandra Kavidayal & Others
Uttarakhand High Court · (2021) 12 UK CK 0256
High Courts24 Dec 2021Disposed Of
Manish Kumar Arya & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0255
High Courts24 Dec 2021Disposed Of
Sadhvi Tripta Saraswati @ Tripta (Female) & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0254
High Courts24 Dec 2021
Narendra Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0253
High Courts24 Dec 2021Dismissed
Kishore Kumar Bhutani Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0252
Uttarakhand Public Servants Annual Transfer Act, 2017 — Section 8, 9, 17
High Courts24 Dec 2021Dismissed
Jagmohan Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0251
Uttar Pradesh Reorganization Act, 2000 — Section 73Uttarakhand Government Servant Seniority Rules, 2002 — Rule 6, 7, 8, 8(3)2(i)Constitution Of India, 1950 — Article 226, 227
High Courts23 Dec 2021Dismissed
Amtul�s Public School Vs Govindi And Others
Uttarakhand High Court · (2021) 12 UK CK 0249
High Courts22 Dec 2021Disposed Of
Shiv Kumar Sharma Vs Ministry Of Road Transport And National Highways Authorities
Uttarakhand High Court · (2021) 12 UK CK 0248
High Courts22 Dec 2021Allowed
Hansraj Tuteja Vs State Of Uttarakhad And Others
Uttarakhand High Court · (2021) 12 UK CK 0247
Code Of Civil Procedure, 1908 — Order 21 Rule 32
High Courts22 Dec 2021Disposed Of
Nistha Rawat Vs Baldev Singh Rawat And Others
Uttarakhand High Court · (2021) 12 UK CK 0246
Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts22 Dec 2021Disposed Of
Sher Mohammad & Another Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0245
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17
High Courts22 Dec 2021Dismissed
Amtuls Public School Vs Leela And Other
Uttarakhand High Court · (2021) 12 UK CK 0244
High Courts22 Dec 2021Disposed Of
Mohabbe Ali Vs State Of Uttarakhad & Others
Uttarakhand High Court · (2021) 12 UK CK 0243
High Courts22 Dec 2021Disposed Of
Jot Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0239
High Courts22 Dec 2021Disposed Of
Rajat Kumar (Karanwal) Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0237
Indian Penal Code, 1860 — Section 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts22 Dec 2021Disposed Of
M/s Durga Dal Mill, 1 Sai Puram Line Jeewan Garh, Vikasnagar, Dehradun Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0236
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17
High Courts22 Dec 2021Disposed Of
Anil Bansal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0235
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17
High Courts22 Dec 2021Disposed Of
M/s Agarwal Brothers Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 12 UK CK 0230