High Courts21 Dec 2021Disposed Of
Vishnu Prasad & Another Vs Bhawana Singh & Another
Uttarakhand High Court · (2021) 12 UK CK 0241
COURT ARCHIVE
Uttarakhand High Court judgments, 2021
1,716 judgments · page 5 of 86
High Courts21 Dec 2021Disposed Of
Chandan Singh Dhobal Vs MadanLal
Uttarakhand High Court · (2021) 12 UK CK 0240
High Courts21 Dec 2021Disposed Of
M/s King Radiant (India) Suppliers Pvt. Ltd. & Another Vs Punjab National Bank & Another
Uttarakhand High Court · (2021) 12 UK CK 0234
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 13(4)
High Courts21 Dec 2021Disposed Of
Nadeem Khan Vs Sub Regional Transport Office Haridwar
Uttarakhand High Court · (2021) 12 UK CK 0233
High Courts21 Dec 2021Dismissed
Chandra Shekhar Shimal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 12 UK CK 0231
High Courts21 Dec 2021Disposed Of
Sahota Seeds Ltd. Village Narayanpur, Kashipur Vs Punjab National Bank, Mid Corporate Center And Another
Uttarakhand High Court · (2021) 12 UK CK 0229
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 13(2), 13(3A), 17Security Interest (Enforcement) Rules, 2002 — Rule 8, 9(1)
High Courts21 Dec 2021Dismissed
Jai Singh Bisht Vs Union Of India & Others
Uttarakhand High Court · (2021) 12 UK CK 0228
High Courts21 Dec 2021Allowed
Anurag Shankhdhar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0223
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts21 Dec 2021Disposed Of
Syed Mashkoor Ahmed Zaidi Vs Dr. Bhupinder Kaur Aulakh & Others
Uttarakhand High Court · (2021) 12 UK CK 0219
High Courts21 Dec 2021Disposed Of
Kuldeep Arora And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0217
Indian Penal Code, 1860 — Section 147, 148, 149, 307Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts21 Dec 2021Disposed Of
Rohit Kumar And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0216
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts20 Dec 2021Dismissed
State Of Uttarakhand & Another Vs Birendra Singh Rawat
Uttarakhand High Court · (2021) 12 UK CK 0214
High Courts20 Dec 2021Dismissed
State Of Uttarakhand And Others Vs Vinod Kumar And & Others
Uttarakhand High Court · (2021) 12 UK CK 0213
High Courts20 Dec 2021Disposed Of
Heera Singh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0211
Indian Penal Code, 1860 — Section 147, 148, 323, 506Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts20 Dec 2021Dismissed
Girish Chandra Vs Employees State Insurance Corporation & Others
Uttarakhand High Court · (2021) 12 UK CK 0210
High Courts17 Dec 2021Disposed Of
M/s R.M. Enterprises Through Its Partner Vs Kurmanchal Nagar Sahkari Bank Ltd And Another
Uttarakhand High Court · (2021) 12 UK CK 0209
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17Security Interest (Enforcement) Rules, 2002 — Rules 8(5), 8(6), 9(1)
High Courts17 Dec 2021Disposed Of
Harbans Singh Vs Uttarakhand Gramin Bank & Others
Uttarakhand High Court · (2021) 12 UK CK 0208
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 17
High Courts17 Dec 2021Dismissed
Indu Prabha Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 12 UK CK 0207
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 17(1)(e), 23
High Courts17 Dec 2021Allowed
Sahban Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 12 UK CK 0203
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 6
High Courts17 Dec 2021Disposed Of
Hemant Singh Sanga Vs District Magistrate, Nainital & Another
Uttarakhand High Court · (2021) 12 UK CK 0202