COURT ARCHIVE

Uttarakhand High Court judgments, 2021

1,716 judgments · page 7 of 86

High Courts15 Dec 2021Allowed

Praneet Bhati Vs Central Bureau Of Investigation

Uttarakhand High Court · (2021) 12 UK CK 0159

Indian Penal Code, 1860 — Section 109, 120A, 120B, 147, 148, 149, 302, 307, 326Terrorist And Disruptive Activities (Prevention) Act, 1987 — Section 3, 15Evidence Act, 1872 — Section 27, 32, 61, 62, 63, 65, 66, 145

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High Courts14 Dec 2021Dismissed

Deepak Thapa Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2021) 12 UK CK 0165

Excise Act, 1910 — Section 11(1), 11(2)

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High Courts14 Dec 2021Dismissed

Ankur Nagpal Vs DIG, Kumaon Division, Nainital

Uttarakhand High Court · (2021) 12 UK CK 0164

Right To Information Act, 2005 — Section 6, 24

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High Courts14 Dec 2021Disposed Of

Pushpa Chauhan Vs Commandant Indian Ordinance Factory, Raipur, Dehradun & Others

Uttarakhand High Court · (2021) 12 UK CK 0163

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High Courts14 Dec 2021Disposed Of

Vinesh Kumar Saini Vs District Magistrate, Haridwar & Others

Uttarakhand High Court · (2021) 12 UK CK 0162

Constitution Of India, 1950 — Article 226

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High Courts14 Dec 2021Disposed Of

Manish Thakur Vs Anupam Viyas And Another

Uttarakhand High Court · (2021) 12 UK CK 0160

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High Courts14 Dec 2021Disposed Of

Nanda Ballabh Sharma Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 12 UK CK 0152

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High Courts14 Dec 2021Disposed Of

Anil Kumar Mall & Another Vs Amit Negi & Another

Uttarakhand High Court · (2021) 12 UK CK 0149

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High Courts13 Dec 2021Dismissed

National Insurance Company Limited Vs Deepa Devi w/o Late Shri Lakhan Singh & Others

Uttarakhand High Court · (2021) 12 UK CK 0157

Motor Vehicles Act, 1988 — Section 59, 74(2)

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High Courts13 Dec 2021Partly Allowed

United India Insurance Company Ltd Vs Digambar Singh S/o Late Pooran Singh And Others

Uttarakhand High Court · (2021) 12 UK CK 0156

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High Courts13 Dec 2021Disposed Of

State Of Uttarakhand Through District Magistrate, Haridwar Vs Abdul Razzaq S/o Shri Makhmool Ahmed R/o Village Bahadrabad, District Haridwar

Uttarakhand High Court · (2021) 12 UK CK 0154

Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 34, 35, 166, 167, 168A

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High Courts13 Dec 2021Dismissed

Managing Director, Punjab & Sind Bank, HO-21, Rajendra Place, New Delhi-110001 Vs Deputy Chief Labour Commissioner (Central), Dehradun & Others

Uttarakhand High Court · (2021) 12 UK CK 0153

Payment Of Gratuity Act, 1972 — Section 2(A) , 7(3A)Industrial Disputes Act, 1947 — Section 2(A), 25B(2)

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High Courts13 Dec 2021Dismissed

M/s Bharat Construction (India) Pvt. Ltd Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 12 UK CK 0148

Constitution Of India, 1950 — Article 226

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High Courts13 Dec 2021Dismissed

Gajadhar Dhyani Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2021) 12 UK CK 0146

Uttarakhand School Education Act, 2006 — Section 40(6)

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High Courts13 Dec 2021Dismissed

State Of Uttarakhand And Others Vs Shrish Kumar

Uttarakhand High Court · (2021) 12 UK CK 0145

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High Courts13 Dec 2021Disposed Of

Praveen Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2021) 12 UK CK 0144

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High Courts13 Dec 2021Dismissed

Diksha Bauwal & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 12 UK CK 0142

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High Courts13 Dec 2021Disposed Of

Khyali Ram Vs Beeju Lal

Uttarakhand High Court · (2021) 12 UK CK 0140

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High Courts13 Dec 2021Disposed Of

Manisha Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2021) 12 UK CK 0135

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 452, 504, 506

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High Courts13 Dec 2021Disposed Of

Rahul Yadav Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2021) 12 UK CK 0134

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4

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